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  1. Home
  2. Acts
  3. Mizoram
  4. L

Mizoram Acts Starting With L

Mizoram act 010 of 1999 : The Lushai Hills District (Village Councils) (Amendment) Act, 1999
State: Mizoram Date: 23 Nov 1999 Department: Parliamentary Affairs Department
mizoram act 008 of 2006 : Local Funds (Accounts and Audit) Act, 2006
State: Mizoram
Mizoram act 005 of 2006 : Lushai Hills District (Village Councils) (Amendment) Act, 2006
State: Mizoram
Mizoram lai autonomous district (village councils) act 2007 : Lai Autonomous District (Village Councils) Act, 2007
State: Mizoram
Mizoram act 010 of 2011 : The Land Acquisition (Mizoram Amendment) Act, 2011
State: Mizoram Date: 20 Jul 2011 Department: Law and Judicial Department
Mizoram act 002 of 2012 : The Lushai Hills District (Village Councils) (Amendment) Act, 2011
State: Mizoram Date: 12 Jan 2012 Department: Law and Judicial Department
Mizoram act 010 of 2014 : The Lushai Hills District (Village Councils)(Amendment) Act, 2014
State: Mizoram Date: 16 Dec 2014 Department: Local Administration Department
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