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Parallel Search is an AI-driven legal research functionality that uses natural language understanding to find conceptually relevant case law, even without exact keyword matches.
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Acts
Mizoram
C
Mizoram Acts Starting With C
Mizoram act 003 of 2007 : Court Fees (Mizoram Amendment) (Amendment) Act, 2007
State:
Mizoram
mizoram act 007 of 2007 : Compulsory Registration of Marriages Act, 2007
State:
Mizoram
Mizoram act 010 of 2009 : The CONTINGENCY FUND OF THE STATE OF MIZORAM RULES, 2009
State:
Mizoram
Date:
25 Nov 2009
Department:
Finance Department
Ministry:
Ministry of MPP and Power
Mizoram act 003 of 2018 : The Chite Lui (Prevention and Control of Water Pollution) Act, 2018 (Act No. 3 of 2018)
State:
Mizoram
Date:
17 Apr 2018
Department:
Law and Judicial Department
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