All
All
Parallel
Title
Appellant
Respondent
Lawyer
Parallel Search is an AI-driven legal research functionality that uses natural language understanding to find conceptually relevant case law, even without exact keyword matches.
Hi, I'm AMICUS. Your GPT powered virtual legal assistant.
Let's chat.
Log in
Sign Up
Select Country
India
UK
&
Ireland
AMICUS AI
CaseIQ
Keyword Research
Parallel Search
Browse
Commentaries
Columns
My Project
New chat
Federal
U.S. Supreme Court
Federal Circuit
1st Circuit
2d Circuit
3d Circuit
4th Circuit
5th Circuit
6th Circuit
7th Circuit
8th Circuit
9th Circuit
10th Circuit
11th Circuit
Court of Appeals for the D.C. Circuit
Board of Immigration Appeals
Special Courts
Bankruptcy
State
Alabama
Alaska
Arkansas
Arizona
California
Colorado
Connecticut
Delaware
District Of Columbia
Florida
Georgia
Guam
Hawaii
Iowa
Idaho
Illinois
Indiana
Kansas
Kentucky
Louisiana
Massachusetts
Maryland
Maine
Michigan
Minnesota
Missouri
Mississippi
Montana
Nebraska
North Carolina
North Dakota
New Hampshire
New Jersey
Northern Mariana Islands
New Mexico
Nevada
New York
Ohio
Oklahoma
Oregon
Pennsylvania
Puerto Rico
Rhode Island
South Carolina
South Dakota
Tennessee
Texas
Utah
Virginia
Vermont
Washington
Wisconsin
West Virginia
Wyoming
Home
Acts
Meghalaya
S
Meghalaya Acts Starting With S
Meghalaya act 10 of 1977 : The Shillong Electricity Supply Undertaking (Acquisition) Act (Act No.10 of 1977) 1977.
State:
Meghalaya
Date:
24 Dec 1977
Department:
Department of Law Department
Ministry:
Ministry of Law Department
Meghalaya act 7 of 1984 : The Shillong Commerce College (Taking-Over of Management) Act No.7 of 1984.
State:
Meghalaya
Date:
16 Nov 1984
Department:
Department of Law Department
Ministry:
Ministry of Law Department
Meghalaya act 019 of 2020 : The St. Xavier's University, Shillong Act, 2020 (Act No. 19 of 2020)
State:
Meghalaya
Department:
Law Department
Ministry:
Ministry of Law Department
×