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Meghalaya
G
Meghalaya Acts Starting With G
Meghalaya act 007 of 1980 : The Gauripur (Gholla) Zamindars Annuity Rights Abolition and Extinguishment Act, 1979 (Act 7 of 1980)
State:
Meghalaya
Date:
23 May 1980
Department:
Law Department
Ministry:
Ministry of Law Department
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