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Acts
Manipur
L
Manipur Acts Starting With L
Manipur act 002 of 1977 : The Lainingthou Sanamahi Temple Act, 1976
State:
Manipur
Date:
1 Jul 1977
Department:
Arts and Culture Department
Manipur act 006 of 1978 : The Lainingthou Sanamahi Temple (Amendment) Act, 1978
State:
Manipur
Date:
9 May 1978
Department:
Arts and Culture Department
Manipur act 039 of 1987 : The Legal Services Authorities Act, 1987
State:
Manipur
Date:
11 Oct 1987
Department:
Law and Legislative Affairs Department
Manipur act 001 of 2010 : The Legal Metrology Act, 2009
State:
Manipur
Date:
13 Jan 2010
Department:
Department of Consumer Affairs, Food and Public Distribution
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