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Acts
Maharashtra
W
Maharashtra Acts Starting With W
Maharashtra act 001 of 1949 : The West Khandesh Mehwassi Estates Regulation, 1949.
State:
Maharashtra
Date:
31 Jan 1950
Department:
Revenue & Forest Department
Ministry:
Ministry of Govt of Maharashtra
Maharashtra act 045 of 1955 : The Working Journalists and other Newspaper Employees (Conditions of Service) and Miscellaneous Provisions Act, 1955
State:
Maharashtra
Date:
20 Dec 1955
Department:
Industries, Energy and Labour Department
Ministry:
Ministry of Govt of Maharashtra
Maharashtra act 001 of 1962 : The West Khandesh Mehwassi Estates (Proprietary Rights Abolition, etc.) Regulation, 1961.
State:
Maharashtra
Date:
24 Feb 1962
Department:
Revenue & Forest Department
Ministry:
Ministry of Govt of Maharashtra
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