Maharashtra Acts Starting With T

Maharashtra act 003 of 1875 : Tolls on Roads and Bridges Act, 1875
State: Maharashtra Department: Public Works Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 016 of 1926 : The TRADE UNIONS ACT, 1926
State: Maharashtra Date: 25 Mar 1926 Department: Industries, Energy and Labour Department Ministry: Ministry of Govt of Maharashtra
Bombay act 014 of 1939 : Transfer of Property and the Indian Registration (Bombay Amendment) Act, 1939
State: Maharashtra
Maharashtra act 004 of 1950 : The TRANSFER OF PRISONERS ACT, 1950
State: Maharashtra Department: Home Department Ministry: Ministry of Govt of Maharashtra
Bombay act 032 of 1956 : Trade Unions (Bombay Amendment) Act, 1956
State: Maharashtra
Maharashtra act 003 of 1968 : Trade Unions and Bombay Industrial Relations (Amendment) Act, 1967
State: Maharashtra
Maharashtra act 003 of 2009 : The Tuljapur Development Authority Act, 2008.
State: Maharashtra Date: 6 Jan 2009 Department: Urban Development Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 040 of 2019 : The transgender persons (protection of rights) act, 2019.
State: Maharashtra Date: 10 Jan 2020 Department: Social Justice and Special Assistance Department Ministry: Ministry of Govt of Maharashtra