Maharashtra Acts Starting With S

Bombay act 011 of 1853 : Shore Nuisances (Bombay and Kolaba) Act, 1853
State: Maharashtra
Maharashtra act 021 of 1860 : The Societies Registration Act, 1860
State: Maharashtra Date: 21 May 1860 Department: Law and Judiciary Department Ministry: Ministry of Govt of Maharashtra
Bombay act 003 of 1863 : Satara Sholapur and Southern Maratha Country Laws Act, 1863
State: Maharashtra
Bombay act 002 of 1912 : Societies Registration (Amendment) Act, 1912
State: Maharashtra
bombay act 023 of 1951 : Separation of Judicial and Executive Functions Act, 1951
State: Maharashtra
Bombay act 011 of 1956 : Societies Registration (Bombay Amendment) Act, 1956
State: Maharashtra
Bombay act 001 of 1957 : Sir Chinubhai Madhavlal Ranchhodlal Baronetcy (Repealing) Act, 1956
State: Maharashtra
Bombay act 009 of 1960 : Sir Currimbhoy Ebrahim Baronetcy (Repeal and Distribution of Trust Properties) Act, 1959
State: Maharashtra
Maharashtra act 047 of 1963 : The Specific Relief Act, 1963
State: Maharashtra Date: 13 Dec 1963 Department: Law and Judiciary Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 003 of 1973 : The Surgeon General with Government etc. (Change in Designations) Act, 1972
State: Maharashtra Date: 12 Jan 1973 Department: Medical Education and Drugs Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 011 of 1976 : The SALES PROMOTION EMPLOYEES (CONDITIONS OF SERVICE) ACT, 1976
State: Maharashtra Date: 25 Jan 1976 Department: Industries, Energy and Labour Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 006 of 1981 : The Shree Siddhi Vinayak Ganpati Temple Trust (Prabhadevi) Act, 1980.
State: Maharashtra Date: 17 Jan 1981 Department: Law and Judiciary Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 036 of 1984 : The Shivraj Fine Art Litho Works (Acquisition and Transfer of Undertaking) Act, 1984
State: Maharashtra Date: 21 Dec 1984 Department: Industries, Energy and Labour Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 033 of 1989 : The Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989
State: Maharashtra Date: 11 Sep 1989 Department: Social Justice and Special Assistance Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 022 of 1994 : The State Election Commissioner (Qualifications and Appointment) Act, 1994.
State: Maharashtra Date: 22 Apr 1994 Department: General Administration Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 014 of 2004 : The Shree Sai Baba Sansthan Trust (Shridi) Act, 2004.
State: Maharashtra Date: 17 Aug 2004 Department: Law and Judiciary Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 002 of 2007 : The Scheduled Tribes and Other Traditional Forest Dwellers (Recognition of Forest Rights) Act, 2006
State: Maharashtra Date: 29 Dec 2006 Department: Tribal Development Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 014 of 2013 : The Sexual Harassment of Women at Workplace (Prevention, Prohibition and Redressal) Act, 2013
State: Maharashtra Date: 22 Apr 2013 Department: Women and Child Development Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 014 of 2014 : The Spicer Adventist University Act, 2014.
State: Maharashtra Date: 24 Jun 2014 Department: Higher and Technical Education Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 007 of 2014 : The Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014
State: Maharashtra Date: 4 Mar 2014 Department: Urban Development Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 038 of 2015 : The Sandip University Act, 2015.
State: Maharashtra Date: 21 Aug 2015 Department: Higher and Technical Education Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 48 of 2017 : The Shree Sai Baba Sansthan Trust (Shirdi) (Amendment) Act, 2017
State: Maharashtra Date: 18 Aug 2017 Department: Department of Law and Judiciary Department Ministry: Ministry of Revenue
Maharashtra act 040 of 2017 : The Sanjay Ghodawat University, Kolhapur, Act, 2017.
State: Maharashtra Department: Higher and Technical Education Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 037 of 2017 : The Symbiosis Skills and Open University Act, 2017.
State: Maharashtra Date: 3 May 2017 Department: Higher and Technical Education Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 58 of 2018 : The Shree Shanaishwar Devasthan Trust (Shingnapur) Act, 2018
State: Maharashtra Date: 12 Aug 2018 Department: Department of Law and Judiciary Department Ministry: Ministry of Law Department
Maharashtra act 35 of 2018 : The Shree Karveer Niwasini Mahalaxmi (Ambabai) Mandir ( Kolhapur ) Act, 2018
State: Maharashtra Date: 11 Apr 2018 Department: Department of Law and Judiciary Department Ministry: Ministry of Law Department
Maharashtra act 005 of 2019 : The Somaiya Vidyavihar University, Mumbai Act, 2019.
State: Maharashtra Date: 29 Jun 2019 Department: Higher and Technical Education Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 012 of 2019 : The Sri Balaji University, Pune Act, 2019
State: Maharashtra Date: 8 Jul 2019 Department: Higher and Technical Education Department Ministry: Ministry of Govt of Maharashtra