Maharashtra Acts Starting With R

Maharashtra act 034 of 1992 : The rehabilitation council of india act, 1992
State: Maharashtra Date: 1 Sep 1992 Department: Social Justice and Special Assistance Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 015 of 2004 : The Rajiv Gandhi Science and Technology Commission Act, 2004.
State: Maharashtra Department: General Administration Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 009 of 2006 : The Regularisation of Unauthorised Developments in the City of Ulhasnagar Act, 2006.
State: Maharashtra Date: 21 Apr 2006 Department: Urban Development Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 030 of 2013 : The Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013
State: Maharashtra Date: 26 Sep 2013 Department: Revenue & Forest Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 049 of 2016 : The rights of persons with disabilities act, 2016.
State: Maharashtra Date: 27 Dec 2016 Department: Social Justice and Special Assistance Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 016 of 2016 : The REAL ESTATE (REGULATION AND DEVELOPMENT) ACT, 2016
State: Maharashtra Date: 25 Mar 2016 Department: Housing Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 013 of 2019 : The Ramdeobaba University, Nagpur Act, 2019
State: Maharashtra Date: 8 Jul 2019 Department: Higher and Technical Education Department Ministry: Ministry of Govt of Maharashtra