Maharashtra Acts Starting With P

Bombay act 002 of 1887 : Protection of Pilgrims Act, 1887
State: Maharashtra
Bombay act 002 of 1894 : Point Laws Act, 1894
State: Maharashtra
Maharashtra act 001 of 1894 : The PRISONS ACT, 1894
State: Maharashtra Department: Home Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 003 of 1900 : The Prisoners Act, 1900
State: Maharashtra Date: 2 Feb 1900 Department: Home Department Ministry: Ministry of Govt of Maharashtra
Bombay act 007 of 1913 : Prince of Wales Museum Act, 1909
State: Maharashtra
Bombay act 006 of 1930 : Provincial Small Cause Courts (Bombay Amendment) Act, 1930
State: Maharashtra
Bombay act 009 of 1932 : Provincial Small Cause Courts (Bombay Amendment) Act, 1932
State: Maharashtra
Bombay act 005 of 1933 : Presidency Small Cause Courts (Bombay Amendment) Act, 1933
State: Maharashtra
Bombay act 020 of 1933 : Presidency-Towns Insolvency (Bombay Amendment) Act, 1933
State: Maharashtra
Bombay act 015 of 1939 : Presidency-towns Insolvency and the Provincial in olvency (Bombay Amendment) Act, 1939
State: Maharashtra
Bombay act 017 of 1947 : Prisoners (Bombay Amendment) Act, 1947
State: Maharashtra
Maharashtra act 008 of 1948 : The pharmacy act, 1948
State: Maharashtra Date: 4 Mar 1948 Department: Medical Education and Drugs Department Ministry: Ministry of Govt of Maharashtra
bombay act 022 of 1951 : Police Act, 1951
State: Maharashtra
Bombay act 006 of 1951 : Press and Registration of Books (Bombay Amendment) Act, 1951
State: Maharashtra
Maharashtra act 022 of 1955 : The protection of civil rights act, 1955
State: Maharashtra Date: 8 May 1955 Department: Social Justice and Special Assistance Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 032 of 1955 : The Prisoners (Attendance in Courts) Act, 1955
State: Maharashtra Date: 20 Sep 1955 Department: Home Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 016 of 1955 : Provincial Small Cause Courts (Suits Validation) Act, 1955
State: Maharashtra Department: Law and Judiciary Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 020 of 1958 : The Probation of Offenders Act, 1958
State: Maharashtra Date: 16 May 1958 Department: Women and Child Development Department Ministry: Ministry of Govt of Maharashtra
Bombay act 015 of 1959 : Prisoners (Bombay Extension and Amendment) Act, 1958
State: Maharashtra
Bombay act 011 of 1959 : Presidency Small Cause Courts (Bombay Amendment) Act, 1959
State: Maharashtra
Maharashtra act 009 of 1974 : The Pandharpur Temples Act, 1973.
State: Maharashtra Date: 3 Apr 1974 Department: Law and Judiciary Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 034 of 1982 : The Pulgaon Cotton Mills Limited (Acquisition of Shares) Act, 1982
State: Maharashtra Date: 14 Oct 1982 Department: Urban Development Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 043 of 2005 : The Protection of Women from Domestic Violence Act 2005
State: Maharashtra Date: 14 Sep 2005 Department: Women and Child Development Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 006 of 2007 : The PROHIBITION OF CHILD MARRIAGE ACT, 2006
State: Maharashtra Date: 10 Jan 2007 Department: Women and Child Development Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 015 of 2009 : The Pandharpur Development Authority Act, 2009.
State: Maharashtra Date: 25 Jun 2009 Department: Law and Judiciary Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 032 of 2012 : The Protection of Children from Sexual Offences Act, 2012
State: Maharashtra Date: 19 Jun 2012 Department: Women and Child Development Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 025 of 2013 : The prohibition of employment as manual scavengers and their rehabilitation act, 2013
State: Maharashtra Date: 18 Sep 2013 Department: Social Justice and Special Assistance Department Ministry: Ministry of Govt of Maharashtra