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Acts
Maharashtra
N
Maharashtra Acts Starting With N
Maharashtra act 53 of 1952 : The Notaries Act, 1952
State:
Maharashtra
Department:
Department of Law and Judiciary Department
Ministry:
Ministry of Govt of Maharashtra
Maharashtra act 064 of 1993 : The national commission for safai karamcharis act, 1993
State:
Maharashtra
Date:
4 Sep 1993
Department:
Social Justice and Special Assistance Department
Ministry:
Ministry of Govt of Maharashtra
Maharashtra act 020 of 2013 : The National Food Security Act, 2013
State:
Maharashtra
Date:
10 Sep 2013
Department:
Food ,Civil supplies and consumer protection Department
Ministry:
Ministry of Govt of Maharashtra
Maharashtra act 014 of 2020 : The National Commission for Indian System of Medicine Act 2020
State:
Maharashtra
Date:
20 Sep 2020
Department:
Medical Education and Drugs Department
Ministry:
Ministry of Govt of Maharashtra
Maharashtra act 014 of 2021 : The National Commission for Allied and Healthcare Professions Act, 2021
State:
Maharashtra
Date:
28 Mar 2021
Department:
Medical Education and Drugs Department
Ministry:
Ministry of Govt of Maharashtra
Maharashtra act 036 of 2022 : The NICMAR University, Pune Act, 2022.
State:
Maharashtra
Date:
12 May 2022
Department:
Higher and Technical Education Department
Ministry:
Ministry of Govt of Maharashtra
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