Maharashtra Acts Starting With L

Bombay act 018 of 1938 : Land Acquisition (Bombay Amendment) Act, 1938
State: Maharashtra
Bombay act 002 of 1942 : Local Authorities Loan (Bombay Amendment) Act, 1942
State: Maharashtra
Bombay act 020 of 1945 : Land Acquisition (Bombay Amendment) Act, 1945
State: Maharashtra
bombay act 023 of 1950 : Local Authorities Census Expenses Contribution Act, 1950
State: Maharashtra
Bombay act 012 of 1958 : Land Acquisition (Bombay Amendment) Act, 1957
State: Maharashtra
Maharashtra act 007 of 1978 : The LEADRES OF OPPOSITION IN MAHARASHTRA LEGISLATURE SALARIES AND ALLOWANCES ACT, 1978
State: Maharashtra Date: 11 Apr 1978 Department: Parliamentary Affairs Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 008 of 1978 : The Leaders of Opposition in Maharashtra Legislature Salaries and Allowances Act, 1978
State: Maharashtra Date: 13 Apr 1978 Department: Parliamentary Affairs Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 039 of 1987 : The Legal Services Authorities Act, 1987
State: Maharashtra Date: 11 Oct 1987 Department: Law and Judiciary Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 001 of 2010 : The Legal Metrology Act, 2009
State: Maharashtra Date: 13 Jan 2010 Department: Food ,Civil supplies and consumer protection Department Ministry: Ministry of Govt of Maharashtra