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Home
Acts
Maharashtra
I
Maharashtra Acts Starting With I
Bombay act 011 of 1922 : Identification of Prisoners (Bombay Amendment) Act, 1922
State:
Maharashtra
Bombay act 011 of 1926 : Invalidation of Hindu Ceremonial Emolument Act, 1926
State:
Maharashtra
Maharashtra act 011 of 1926 : The Invalidation of Hindu Ceremonial Emoluments Act, 1926.
State:
Maharashtra
Date:
13 Oct 1926
Department:
Revenue & Forest Department
Ministry:
Ministry of Govt of Maharashtra
Bombay act 005 of 1929 : Indian Registration (Bombay Amendment) Act, 1929
State:
Maharashtra
Bombay act 017 of 1930 : Indian Registration (Bombay Amendment) Act, 1930
State:
Maharashtra
Bombay act 018 of 1933 : Indian Registration (Bombay Amendment) Act, 1933
State:
Maharashtra
Bombay act 021 of 1935 : Identification of Prisoners (Bombay Second Amendment) Act, 1935
State:
Maharashtra
Bombay act 015 of 1936 : Indian Lunacy, Bombay District Municipal and Bombay Municipal Boroughs (Amendment) Act, 1936
State:
Maharashtra
Maharashtra act 001 of 1943 : The Indian Tariff (Bombay Application) Regulation, 1943.
State:
Maharashtra
Date:
2 Dec 1943
Department:
Finance Department
Ministry:
Ministry of Govt of Maharashtra
Bombay act 018 of 1946 : Indian Electricity (Bombay Amendment) Act, 1946
State:
Maharashtra
Maharashtra act 020 of 1946 : The INDUSTRIAL EMPLOYMENT (STANDING ORDERS) ACT, 1946
State:
Maharashtra
Date:
23 Apr 1946
Department:
Industries, Energy and Labour Department
Ministry:
Ministry of Govt of Maharashtra
Bombay act 014 of 1947 : Indian Registration (Bombay Amendment) Act, 1947
State:
Maharashtra
Maharashtra act 014 of 1947 : The INDUSTRIAL DISPUTES ACT, 1947
State:
Maharashtra
Date:
1 Apr 1947
Department:
Industries, Energy and Labour Department
Ministry:
Ministry of Govt of Maharashtra
Bombay act 015 of 1948 : Identification of Prisoners (Bombay Amendment) Act, 1948
State:
Maharashtra
Bombay act 016 of 1953 : Industrial Disputes (Appellate Tribunal) (Bombay Amendment) Act, 1953
State:
Maharashtra
Bombay act 010 of 1956 : Indian Forest (Bombay Amendment) Act, 1956
State:
Maharashtra
Bombay act 017 of 1956 : Indian Forest (Bombay Second Amendment) Act, 1956
State:
Maharashtra
Maharashtra act 0104 of 1956 : The Immoral Traffic (Prevention) Act, 1956
State:
Maharashtra
Date:
30 Dec 1956
Department:
Women and Child Development Department
Ministry:
Ministry of Govt of Maharashtra
Bombay act 021 of 1958 : Industrial Employment (Standing Orders) (Bombay Amendment) Act, 1957
State:
Maharashtra
Maharashtra act 046 of 1968 : The Insecticides Act, 1968
State:
Maharashtra
Date:
2 Sep 1968
Department:
Agriculture, Animal Husbandry, Dairy Development and Fisheries Department
Ministry:
Ministry of Govt of Maharashtra
Maharashtra act 048 of 1970 : The Indian Medicine Central Council Act, 1970
State:
Maharashtra
Date:
21 Dec 1970
Department:
Medical Education and Drugs Department
Ministry:
Ministry of Govt of Maharashtra
Maharashtra act 030 of 1979 : The Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Act, 1979
State:
Maharashtra
Date:
11 Jun 1979
Department:
Industries, Energy and Labour Department
Ministry:
Ministry of Govt of Maharashtra
Maharashtra act 046 of 1986 : The Central India Spinning, Weaving and Manufacturing Company Limited, the Empress Mills, Nagpur (Acquisition and Transfer of Undertaking) Act, 1986.
State:
Maharashtra
Date:
26 Dec 1986
Department:
Co-operation, Marketing and Textiles Department
Ministry:
Ministry of Govt of Maharashtra
Maharashtra act 010 of 2022 : The ITM Skill University, Navi Mumbai Act, 2022
State:
Maharashtra
Date:
20 Jan 2023
Department:
Skill Development Department
Ministry:
Ministry of Govt of Maharashtra
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