Maharashtra Acts Starting With G

Bombay act 005 of 1863 : Gas Companies Act, 1863
State: Maharashtra
Maharashtra act 017 of 1945 : The Greater Bombay Laws and the Bombay High Court (Declaration of Limits) Act, 1945.
State: Maharashtra Date: 15 Aug 1945 Department: Home Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 017 of 1953 : Gandhi National Memorial Fund (Local Authorities' Donations) Act, 1953
State: Maharashtra Department: Urban Development Department Ministry: Ministry of Govt of Maharashtra
Bombay act 008 of 1950 : Greater Bombay Laws and the Bombay High Court (Declaration of Limits) (Amendment) Act, 1950
State: Maharashtra
Bombay act 017 of 1945 : Greater Bombay Laws and the Bombay High Court (Declaration of Limits) Act, 1945
State: Maharashtra
Maharashtra act 034 of 1960 : The Glanders and Farcy and Dourine Acts (Extension) Act, 1960.
State: Maharashtra Date: 30 Dec 1960 Department: Agriculture, Animal Husbandry, Dairy Development and Fisheries Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 004 of 2009 : The Gram Nyayalayas Act, 2008
State: Maharashtra Date: 7 Jan 2009 Department: Law and Judiciary Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 029 of 2018 : The G. H. Raisoni University, Amravati, Act, 2018.
State: Maharashtra Department: Higher and Technical Education Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 009 of 2023 : The G_H_Raisoni_International_Skill_Tech_University_Pune_Act_2023
State: Maharashtra Date: 19 Jan 2024 Department: Skill Development Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 010 of 2023 : The G.H.Raisoni Skill Tech University, Nagpur Act, 2023
State: Maharashtra Date: 19 Jan 2024 Department: Skill Development Department Ministry: Ministry of Govt of Maharashtra