bombay act 002 of 1868 : Ferries and Inland Vessels Act, 1868
State: Maharashtra
Bombay act 003 of 1897 : Female Infanticide Prevention (Amendment) Act, 1897
State: Maharashtra
Maharashtra act 034 of 2006 : The food safety and standards act, 2006
State: Maharashtra
Date: 23 Aug 2006
Department:
Medical Education and Drugs Department
Ministry:
Ministry of Govt of Maharashtra
Maharashtra act 002 of 2015 : The FLAME University Act, 2014.
State: Maharashtra
Date: 16 Jan 2015
Department:
Higher and Technical Education Department
Ministry:
Ministry of Govt of Maharashtra