Maharashtra Acts Starting With E

Bombay act 007 of 1863 : Exemptions from Land-Revenue (No. 2) Act, 1863
State: Maharashtra
Bombay act 014 of 1866 : Edulabad and Warangaon Parganas Laws Act, 1866
State: Maharashtra
Maharashtra act 003 of 1897 : The epidemic diseases act, 1897
State: Maharashtra Date: 1 Mar 1989 Department: Public Health Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 034 of 1948 : The Employees' State Insurance Act,1948
State: Maharashtra Date: 19 Apr 1948 Department: Industries, Energy and Labour Department Ministry: Ministry of Govt of Maharashtra
Bombay act 012 of 1953 : Epidemic Diseases (Bombay Amendment) Act, 1953
State: Maharashtra
Maharashtra act 010 of 1955 : The Essential Commodities Act, 1955
State: Maharashtra Date: 1 Apr 1955 Department: Medical Education and Drugs Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 011 of 1980 : The Eradication of Unfair Activities at Pandharpur Temples (for providing better facilities for worship) Act, 1980.
State: Maharashtra Date: 19 Jul 1980 Department: Law and Judiciary Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 029 of 1986 : The Environment (Protection) Act, 1986
State: Maharashtra Date: 23 May 1986 Department: Environment Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 036 of 2003 : The Electricity Act, 2003
State: Maharashtra Date: 26 May 2003 Department: Industries, Energy and Labour Department Ministry: Ministry of Govt of Maharashtra