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Home
Acts
Maharashtra
D
Maharashtra Acts Starting With D
Maharashtra act 023 of 1940 : The drugs and cosmetics act, 1940
State:
Maharashtra
Date:
10 Apr 1940
Department:
Medical Education and Drugs Department
Ministry:
Ministry of Govt of Maharashtra
Maharashtra act 054 of 1947 : The Dispositions of Property (Bombay) Validation Act, 1947.
State:
Maharashtra
Date:
16 Jan 1948
Department:
Law and Judiciary Department
Ministry:
Ministry of Govt of Maharashtra
Maharashtra act 016 of 1948 : The dentists act, 1948
State:
Maharashtra
Date:
1 Jul 1987
Department:
Medical Education and Drugs Department
Ministry:
Ministry of Govt of Maharashtra
Maharashtra act 021 of 1954 : The drugs and magic remedies (objectionable advertisement) act, 1954
State:
Maharashtra
Date:
30 Apr 1954
Department:
Medical Education and Drugs Department
Ministry:
Ministry of Govt of Maharashtra
Maharashtra act 028 of 1961 : The dowry prohibition act, 1961
State:
Maharashtra
Date:
20 May 1961
Department:
Women and Child Development Department
Ministry:
Ministry of Govt of Maharashtra
Maharashtra act 029 of 2014 : The Dr. Babasaheb Ambedkar Technological University Act, 2014.
State:
Maharashtra
Date:
27 Jun 2014
Department:
Higher and Technical Education Department
Ministry:
Ministry of Govt of Maharashtra
Maharashtra act 039 of 2017 : The DSK World University Act, 2017.
State:
Maharashtra
Date:
3 May 2017
Department:
Higher and Technical Education Department
Ministry:
Ministry of Govt of Maharashtra
Maharashtra act 035 of 2017 : The Dr. Vishwanath Karad MIT World Peace University Act, 2016.
State:
Maharashtra
Date:
16 Jan 2017
Department:
Higher and Technical Education Department
Ministry:
Ministry of Govt of Maharashtra
Maharashtra act 006 of 2019 : The D. Y. Patil University, Pune Act, 2019
State:
Maharashtra
Date:
29 Jun 2019
Department:
Higher and Technical Education Department
Ministry:
Ministry of Govt of Maharashtra
Maharashtra act 036 of 2020 : The D. Y. Patil Agriculture and Technical University, Talsande, Kolhapur Act, 2020.
State:
Maharashtra
Date:
28 Dec 2020
Department:
Higher and Technical Education Department
Ministry:
Ministry of Govt of Maharashtra
Maharashtra act 041 of 2021 : The Dam Safety Act, 2021
State:
Maharashtra
Date:
13 Dec 2021
Department:
Water Resources Department
Ministry:
Ministry of Govt of Maharashtra
Maharashtra act 037 of 2022 : The Dr. P. A. INAMDAR University, Pune Act, 2022.
State:
Maharashtra
Date:
13 May 2022
Department:
Higher and Technical Education Department
Ministry:
Ministry of Govt of Maharashtra
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