Maharashtra Acts Starting With C

bombay act 002 of 1874 : Civil Jails Act, 1874
State: Maharashtra
bombay act 001 of 1898 : City of Bombay Municipal Investments Act, 1898
State: Maharashtra
Maharashtra act 003 of 1909 : The Chhatrapati Shivaji Maharaj Vastu Sangrahalaya Act, 1909 and.
State: Maharashtra Date: 19 Aug 1909 Department: Tourism and Cultural Department Ministry: Ministry of Govt of Maharashtra
Bombay act 015 of 1920 : City of Bombay Primary Education Act, 1920
State: Maharashtra
bombay act 003 of 1922 : Cotton Contracts Control (War Provisions) Repeal Act, 1922
State: Maharashtra
Bombay act 005 of 1931 : Cattle-Trespass (Bombay Amendment) Act, 1931
State: Maharashtra
Bombay act 020 of 1938 : Cotton Ginning and Pressing Factories (Bombay Amendment) Act, 1938
State: Maharashtra
Maharashtra act 044 of 1949 : The City of Bombay (Building Works Restriction) Act, 1949.
State: Maharashtra Date: 7 Nov 1949 Department: Urban Development Department Ministry: Ministry of Govt of Maharashtra
bombay act 011 of 1953 : Cinemas (Regulation) Act, 1953
State: Maharashtra
Bombay act 020 of 1958 : Cotton Ginning and Pressing Factories (Bombay Amendment) Act, 1957
State: Maharashtra
bombay act 008 of 1958 : Commissioners of Divisions Act, 1957
State: Maharashtra
maharashtra act 024 of 1961 : Cooperative Societies Act, 1960
State: Maharashtra
Maharashtra act 002 of 1974 : The Code of Criminal Procedure, 1973
State: Maharashtra Date: 25 Jan 1974 Department: Law and Judiciary Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 004 of 2006 : The Commissions for Protection of Child Rights Act, 2005
State: Maharashtra Date: 20 Jan 2006 Department: Women and Child Development Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 007 of 2009 : The collection of statistics act, 2008
State: Maharashtra Date: 7 Jan 2009 Department: Planning Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 025 of 2014 : The City of Mumbai Primary Education, the Maharashtra Primary Education, the Hyderabad Compulsory Primary Education and the Madhya Pradesh Primary Education (Repeal) Act, 2013.
State: Maharashtra Date: 26 Jun 2014 Department: School Education and Sports Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 004 of 2016 : The Commercial Courts Act, 2015
State: Maharashtra Date: 31 Dec 2016 Department: Law and Judiciary Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 032 of 2018 : The Chhatrapati Shivaji Maharaj University, Panvel, Act, 2018.
State: Maharashtra Date: 10 Apr 2018 Department: Higher and Technical Education Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 029 of 2019 : The Code on Wages, 2019
State: Maharashtra Date: 8 Aug 2019 Department: Industries, Energy and Labour Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 036 of 2020 : The Code on Social Security, 2020
State: Maharashtra Date: 28 Sep 2020 Department: Industries, Energy and Labour Department Ministry: Ministry of Govt of Maharashtra