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Home
Acts
Maharashtra
A
Maharashtra Acts Starting With A
Bombay act 003 of 1865 : Act for Avoiding Wagers (Amendment) Act, 1865
State:
Maharashtra
bombay act 005 of 1878 : Abkari Act, 1878
State:
Maharashtra
Maharashtra act 001 of 1952 : The Akrani Mahal (Application of Laws) Regulation, 1952.
State:
Maharashtra
Date:
12 Aug 1952
Department:
Law and Judiciary Department
Ministry:
Ministry of Govt of Maharashtra
Maharashtra act 025 of 1961 : The Advocates Act, 1961
State:
Maharashtra
Date:
19 May 1961
Department:
Law and Judiciary Department
Ministry:
Ministry of Govt of Maharashtra
Maharashtra act 045 of 1963 : The Administrators-General Act, 1963
State:
Maharashtra
Date:
11 Dec 1963
Department:
Law and Judiciary Department
Ministry:
Ministry of Govt of Maharashtra
Maharashtra act 049 of 1965 : The Ambernath Interim Municipality (Constitution and Actions) Validation Act, 1965.
State:
Maharashtra
Date:
14 Dec 1965
Department:
Urban Development Department
Ministry:
Ministry of Govt of Maharashtra
Maharashtra act 037 of 1974 : The Additional Emoluments (Compulsory Deposit) Act, 1974
State:
Maharashtra
Date:
1 Sep 1974
Department:
Industries, Energy and Labour Department
Ministry:
Ministry of Govt of Maharashtra
Maharashtra act 14 of 1983 : The administrators General and Official Trustees (Maharashtra Amendment) Act, 1982
State:
Maharashtra
Date:
28 Feb 1983
Department:
Department of Law and Judiciary Department
Maharashtra act 013 of 2014 : The Amity University Act, 2014.
State:
Maharashtra
Department:
Higher and Technical Education Department
Ministry:
Ministry of Govt of Maharashtra
Maharashtra act 003 of 2015 : The Ajeenkya DY Patil University Act, 2014.
State:
Maharashtra
Date:
27 Jan 2015
Department:
Higher and Technical Education Department
Ministry:
Ministry of Govt of Maharashtra
Maharashtra act 018 of 2016 : The aadhaar (targeted delivery of financial and other subsidies, benefits and services) act, 2016.
State:
Maharashtra
Date:
25 Mar 2016
Department:
General Administration Department
Ministry:
Ministry of Govt of Maharashtra
Maharashtra act 015 of 2021 : The ATLAS SKILLTECH University, Mumbai Act, 2021.
State:
Maharashtra
Date:
16 Jul 2021
Department:
Skill Development Department
Ministry:
Ministry of Govt of Maharashtra
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