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Acts
Madhya Pradesh
S
Madhya Pradesh Acts Starting With S
madhya pradesh act 010 of 1953 : Sale of Khaddar Act, 1953
State:
Madhya Pradesh
madhya pradesh act 001 of 1959 : Sugarcane (Regulation of Supply and Purchase) Act, 1958
State:
Madhya Pradesh
Madhya Pradesh act 007 of 1973 : The Sadasy Vetan Bhatta Tatha Pension Act 7972
State:
Madhya Pradesh
Date:
1 Feb 1973
Department:
Parliamentrary Affairs Department
madhya pradesh act 032 of 1978 : Sahayata Upkram (Vishesh Upabandh) Adhiniyam, 1978
State:
Madhya Pradesh
Madhya Pradesh act 011 of 1982 : The Samrat Ashok Technological Institute (Degree) Vidisha (Prabandh Grahan) Adhiniyam, 1981
State:
Madhya Pradesh
Date:
21 Apr 1982
Department:
Technical Education, Skill Development and Employment Department
Ministry:
Ministry of Law Department
Madhya Pradesh act 006 of 1987 : The State Aviation services recruitment rules fourth class, 1987
State:
Madhya Pradesh
Date:
8 Dec 1995
Department:
Aviation Department
Madhya Pradesh act 030 of 1987 : The Samjrat Ashok Technological Institute (Degree) Vidisha (Prabandh Grahan) Adhiniyam, 1987
State:
Madhya Pradesh
Date:
1 Aug 1987
Department:
Technical Education, Skill Development and Employment Department
Madhya Pradesh act 033 of 1989 : The Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989
State:
Madhya Pradesh
Department:
Tribal Affairs Department
Madhya Pradesh act 009 of 1990 : The Service Rules 2003 (a)
State:
Madhya Pradesh
Date:
11 Oct 1990
Department:
Aviation Department
Ministry:
Ministry of Law Department
Madhya Pradesh act 002 of 1999 : The State Govt. Helicopter /Aeroplane engine and other components arrangement related rules, 1999
State:
Madhya Pradesh
Date:
1 Jan 2000
Department:
Aviation Department
Madhya Pradesh act 003 of 2000 : The State Govt. aircrafts - Use and Control Rules, 2000
State:
Madhya Pradesh
Date:
1 Feb 2000
Department:
Aviation Department
madhya pradesh act 029 of 2001 : Sarvajanik Sthan (Dharmik Bhawan Evam Gatividhiyon Ka Viniyaman) Adhiniyam, 2001
State:
Madhya Pradesh
Madhya Pradesh act 001 of 2003 : The State Water Policy-2003
State:
Madhya Pradesh
Department:
Water Resources Department
Madhya Pradesh act 004 of 2003 : The Service Rules 2003
State:
Madhya Pradesh
Date:
19 Sep 2003
Department:
Aviation Department
Madhya Pradesh act 028 of 2005 : The Special Economic Zones Act, 2005
State:
Madhya Pradesh
Date:
23 Jun 2005
Department:
Industry Policy and Investment Promotion Department
Madhya Pradesh act 018 of 2005 : The state-and-Fiscal-Responsibility-Budget-Management-Act-2005
State:
Madhya Pradesh
Date:
30 Nov 2004
Department:
Home Department
Madhya Pradesh act 402 of 2006 : The Small Hydro power policy-2006
State:
Madhya Pradesh
Date:
7 Aug 2006
Department:
Department of Water Resources Department
Madhya Pradesh act 002 of 2007 : The Scheduled Tribes And Other Traditional Forest Dweller (Recognition Of Forest Rights) ACT, 2006
State:
Madhya Pradesh
Department:
Tribal Affairs Department
Madhya Pradesh act 017 of 2008 : The Security Act 2008 for Madhya Pradesh Doctors and associated medical care people.
State:
Madhya Pradesh
Date:
6 Aug 2008
Department:
Home Department
Ministry:
Ministry of Health and Family Welfare
Madhya Pradesh act 014 of 2013 : The Sexual Harassment of Women at Workplace
State:
Madhya Pradesh
Date:
22 Apr 2013
Department:
Women and Child Development Department
Madhya Pradesh act 007 of 2019 : The Sale - Purchase rule of Helicopter/Aeroplane, 2019
State:
Madhya Pradesh
Date:
17 May 2019
Department:
Aviation Department
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