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Acts
Madhya Pradesh
I
Madhya Pradesh Acts Starting With I
Madhya Pradesh act 045 of 1860 : The INDIAN-PENAL-CODE-1860
State:
Madhya Pradesh
Date:
6 Oct 1860
Department:
Home Department
Madhya Pradesh act 001 of 1872 : The INDIAN-EVIDENCE-ACT-1872
State:
Madhya Pradesh
Date:
4 Aug 2015
Department:
Home Department
Madhya Pradesh act 002 of 1899 : The Indian Stamp Act,1899
State:
Madhya Pradesh
Date:
1 Jul 1899
Department:
Commercial Taxes Department
Madhya Pradesh act 006 of 1908 : The India-Explosive-Substances-Act-1908
State:
Madhya Pradesh
Date:
8 Jun 1908
Department:
Home Department
Madhya Pradesh act 005 of 1923 : The Indian Boilers Act, 1923
State:
Madhya Pradesh
Date:
23 Feb 1923
Department:
Industry Policy and Investment Promotion Department
Madhya pradesh act 008 of 1932 : Indian Tolls (Madhya Pradesh Amendment) Act, 1932
State:
Madhya Pradesh
Madhya Pradesh act 009 of 1932 : The Indian partnership Act 1932
State:
Madhya Pradesh
Date:
8 Apr 1932
Department:
Industry Policy and Investment Promotion Department
Ministry:
Ministry of Law
Madhya Pradesh act 065 of 1951 : The Industries(Development and Regulation) Act, 1951
State:
Madhya Pradesh
Date:
31 Oct 1951
Department:
Industry Policy and Investment Promotion Department
Madhya pradesh act 018 of 1958 : Indian Stamp (Madhya Pradesh Amendment) Act, 1958
State:
Madhya Pradesh
Madhya pradesh act 028 of 1960 : Indian Trade Unions (Madhya Pradesh Amendment) Act, 1960
State:
Madhya Pradesh
Madhya Pradesh act 01984 of 1984 : The INDIAN VETERINARY COUNCIL ACT, 1984
State:
Madhya Pradesh
Date:
18 Aug 1984
Department:
Animal Husbandry Department
Madhya Pradesh act 060 of 1986 : The Indecent Representation of Women (Prohibition)
State:
Madhya Pradesh
Date:
23 Dec 1986
Department:
Women and Child Development Department
Ministry:
Ministry of Andaman and Nicobar Administration
Madhya Pradesh act 023 of 2003 : The INDORE SPECIAL ECONOMIC ZONE (SPECIAL PROVISIONS) ACT 2003
State:
Madhya Pradesh
Date:
28 Mar 2003
Department:
Industry Policy and Investment Promotion Department
Madhya Pradesh act 020 of 2008 : The INDORE SPECIAL ECONOMIC ZONE (SPECIAL PROVISIONS) AMENDMENT ACT 2008 (AMENDMENT ACT NO 20 OF 2008)
State:
Madhya Pradesh
Date:
12 Aug 2008
Department:
Industry Policy and Investment Promotion Department
Ministry:
Ministry of Ayurveda
Madhya Pradesh act 001 of 2014 : The INDUSTRIAL PROMOTION POLICY 2014
State:
Madhya Pradesh
Department:
Industry Policy and Investment Promotion Department
Madhya Pradesh act 013 of 2017 : The Integrated Goods and Services Tax Act, 2017
State:
Madhya Pradesh
Date:
12 Apr 2017
Department:
Commercial Taxes Department
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