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Acts
Madhya Pradesh
D
Madhya Pradesh Acts Starting With D
Madhya Pradesh act 011 of 1961 : The Dramatic Performance Act, 1961
State:
Madhya Pradesh
Date:
15 Mar 1961
Department:
Home Department
Madhya Pradesh act 028 of 1961 : The Dowry Prohibition, act
State:
Madhya Pradesh
Date:
20 May 1961
Department:
Women and Child Development Department
Madhya Pradesh act 01225 of 1976 : The DENTISTS (COPE OF ETHICS ) REGULATIONS, 1976
State:
Madhya Pradesh
Date:
2 Aug 1976
Department:
Medical Education Department
Madhya Pradesh act 002 of 2016 : The Dr. B.R.Ambedkar University of Social Sciences Act, 2015
State:
Madhya Pradesh
Date:
13 Jan 2016
Department:
Higher Education Department
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