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Acts
Madhya Pradesh
C
Madhya Pradesh Acts Starting With C
madhya pradesh act 016 of 1934 : Cattle Diseases Act, 1934
State:
Madhya Pradesh
madhya pradesh act 017 of 1952 : Cinemas (Regulation) Act, 1952
State:
Madhya Pradesh
Madhya Pradesh act 057 of 1955 : The Citizenship-Act-1955
State:
Madhya Pradesh
Date:
30 Dec 1955
Department:
Home Department
Madhya pradesh act 015 of 1958 : Court Fees (Madhya Pradesh Amendment) Act, 1958
State:
Madhya Pradesh
Madhya pradesh act 011 of 1960 : Cattle Trespass (Madhya Pradesh Amendment) Act, 1960
State:
Madhya Pradesh
madhya pradesh act 046 of 1973 : Charika, Prasavika, Sahai Upcharika-Prasavika Swasthya Paridarshak Registration Adhiniyam, 1972
State:
Madhya Pradesh
Madhya Pradesh act 002 of 1974 : The Criminal-Procedure-Code-CrPC-1973
State:
Madhya Pradesh
Date:
25 Jan 1974
Department:
Home Department
Madhya Pradesh act 068 of 1986 : The Consumer Protection Act, 1986
State:
Madhya Pradesh
Date:
22 Dec 1986
Department:
Food,Civil Supplies and Consumer Protection Department
Madhya Pradesh act 006 of 2003 : The Commercial Pilot License Rule 2003 - Reserved category
State:
Madhya Pradesh
Date:
25 Jun 2003
Department:
Aviation Department
Madhya Pradesh act 01520 of 2015 : The Child Adoption
State:
Madhya Pradesh
Date:
17 Jul 2015
Department:
Women and Child Development Department
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