Ladakh Acts Starting With J

Ladakh act 009 of 1901 : The JAMMU AND KASHMIR EXCISE ACT, 1958
State: Ladakh Department: Finance Department
Ladakh act 012 of 1945 : The Jammu and Kashmir Government Gazette Act, 1945
State: Ladakh Department: General Administration Department
Ladakh act 037 of 1956 : The Jammu and Kashmir Chowkidari Act, 1956
State: Ladakh Department: Revenue Department
Ladakh act 016 of 1956 : The JAMMU AND KASHMIR REGISTRATION OF CONTRACTORS ACT, 1956
State: Ladakh Date: 25 Oct 1956 Department: Revenue Department
Ladakh act 026 of 1957 : The JAMMU AND KASHMIR MOTOR VEHICLES TAXATION ACT, 1957
State: Ladakh Date: 30 Sep 1957 Department: Finance Department
Ladakh act 022 of 1959 : The JAMMU AND KASHMIR ANATOMY ACT, 1959
State: Ladakh Date: 23 Oct 1959 Department: Health and Medical Education Department
Ladakh act 012 of 1963 : The JAMMU AND KASHMIR PASSENGERS TAXATION ACT, 1963
State: Ladakh Date: 27 Mar 1963 Department: Finance Department
Ladakh act 020 of 1963 : The Jammu and Kashmir State Town Planning Act, 1963
State: Ladakh Date: 30 Mar 1963 Department: Revenue Department
Ladakh act 005 of 1963 : The Jammu and Kashmir National Defense Fund Donations of Immovable Property (Exemption from Stamp Duty and Registration) Act, 1963
State: Ladakh Department: Home Department
Ladakh act 022 of 1967 : The Jammu and Kashmir Fire Force Act, 1967
State: Ladakh Date: 17 Oct 1967 Department: Home Department
Ladakh act 019 of 1970 : The JAMMU AND KASHMIR DEVELOPMENTACT, 1970
State: Ladakh Department: Housing & Urban Development Department
Ladakh act 010 of 1972 : The Jammu and Kashmir Lambardari Act, 1972
State: Ladakh Date: 22 Aug 1972 Department: Revenue Department
Ladakh act 014 of 1973 : The Jammu and Kashmir Plant Disease and Pests Act, 1973
State: Ladakh Department: Agriculture Horticulture and Floriculture Department
Ladakh act 015 of 1973 : The Jammu and Kashmir Sikh Gurdwaras and Religious Endowment Act, 1973
State: Ladakh Date: 30 Apr 1973 Department: Law and Justice Department
Ladakh act 013 of 1974 : The JAMMU AND KASHMIR INDUSTRIAL ESTABLISHMENTS (NATIONAL AND FESTIVAL) HOLIDAYS ACT, 1974
State: Ladakh Department: Department of Industries and Commerce
Ladakh act 028 of 1975 : The Jammu and Kashmir Board of School Education Act, 1975
State: Ladakh Date: 28 Aug 1975 Department: School Education Department
Ladakh act 015 of 1976 : The JAMMU AND KASHMIR DEBTORS RELIEF ACT, 1976
State: Ladakh Date: 23 Apr 1976 Department: Revenue Department
Ladakh act 005 of 1977 : The Jammu and Kashmir Ancient Monuments Preservation Act, 1977
State: Ladakh Department: Department of Tourism and Culture
Ladakh act 046 of 1977 : The Jammu and Kashmir State Civil Courts Act, 1977
State: Ladakh Department: Law and Justice Department
Ladakh act 009 of 1978 : The Jammu and Kashmir, Registration of Tourist Trade Act, 1978
State: Ladakh Department: Department of Tourism and Culture
Ladakh act 006 of 1978 : The JAMMU AND KASHMIR PUBLIC SAFETY ACT, 1978
State: Ladakh Date: 8 Apr 1978 Department: Law and Justice Department
Ladakh act 022 of 1981 : The Jammu and Kashmir Muslims Marriages Registration Act, 1981
State: Ladakh Department: Revenue Department
Ladakh act 020 of 1987 : The Jammu and Kashmir (Prevention of Unfairmeans) Examinations Act, 1987
State: Ladakh Date: 4 Jan 1988 Department: School Education Department
Ladakh act 022 of 1987 : The Jammu and Kashmir Fruit Nurseries (Licensing) Act, 1987
State: Ladakh Date: 4 Jan 1988 Department: Agriculture Horticulture and Floriculture Department
Ladakh act 017 of 1988 : The JAMMU AND KASHMIR PUBLIC PREMISES (EVICTION OF UNAUTHORISED OCCUPANTS), ACT, 1988
State: Ladakh Date: 1 Sep 1988 Department: Housing & Urban Development Department
Ladakh act 015 of 1988 : The JAMMU AND KASHMIR CONTROL OF BUILDING OPERATIONS ACT, 1988
State: Ladakh Date: 1 Sep 1988 Department: Housing & Urban Development Department
Ladakh act 010 of 1989 : The JAMMU AND KASHMIR CO-OPERATIVE SOCIETIES ACT, 1989
State: Ladakh Department: Cooperatives Department
Ladakh act 010 of 1999 : The Jammu and Kashmir Self-Reliant Cooperatives Act, 1999
State: Ladakh Date: 11 May 1999 Department: Cooperatives Department
Ladakh act 021 of 2002 : The Jammu and Kashmir School Education Act, 2002
State: Ladakh Department: School Education Department
Ladakh act 022 of 2002 : The Jammu and Kashmir Private Colleges (Regulation and Control) Act, 2002
State: Ladakh Date: 23 Apr 2002 Department: Higher Education Department
Ladakh act 012 of 2002 : The Jammu and Kashmir Aerial Ropeways Act, 2002
State: Ladakh Department: Department of Tourism and Culture
Ladakh act 024 of 2002 : The Jammu and Kashmir State Board of Technical Education Act, 2002
State: Ladakh Date: 21 Apr 2002 Department: Higher Education Department
Ladakh act 005 of 2005 : The Jammu and Kashmir Motor Spirit and Diesel Oil (Taxation of Sales) Act, 2005 (1948 A.D.)
State: Ladakh Department: Finance Department
Ladakh act 006 of 2006 : The Jammu and Kashmir State Evacuees' (Administration of Property) Act, 2006
State: Ladakh Department: Revenue Department
Ladakh act 003 of 2006 : The Jammu and Kashmir Home Guards Act, 2006 (1949 A.D.)
State: Ladakh Date: 10 May 2006 Department: Home Department
Ladakh act 012 of 2007 : The JAMMU AND KASHMIR NON-BIODEGRADABLE MATERIAL (MANAGEMENT, HANDLING AND DISPOSAL) ACT, 2007
State: Ladakh Department: Forest, Ecology and Environment Department
Ladakh act 027 of 2007 : The Jammu and Kashmir Highways Act, 2007 (1950 A. D.)
State: Ladakh Department: Transport Department
Ladakh act 023 of 2010 : The JAMMU AND KASHMIR MONEY LENDERS AND ACCREDITED LOAN PROVIDERS ACT, 2010
State: Ladakh Department: Finance Department
Ladakh act 015 of 2010 : The Jammu and Kashmir Heritage Conservation and Preservation Act, 2010
State: Ladakh Date: 29 Apr 2010 Department: Department of Tourism and Culture
Ladakh act 027 of 2010 : The Jammu and Kashmir Obsolete Laws (Repeal) Act, 2010
State: Ladakh Date: 25 Oct 2010 Department: Law and Justice Department
Ladakh act 017 of 2010 : The Jammu and Kashmir Brick Kilns (Regulation) Act, 2010
State: Ladakh Date: 23 Oct 2010 Department: Food & Civil Supplies Department
Ladakh act 009 of 2011 : The Jammu and Kashmir Public Services Guarantee ACT, 2011
State: Ladakh Department: General Administration Department
Ladakh act 038 of 2011 : The JAMMU AND KASHMIR NATURAL CALAMITIES DESTROYED AREAS IMPROVEMENT ACT, 2011 (1954 A.D.)
State: Ladakh Department: Revenue Department
Ladakh act 006 of 2011 : The Jammu and Kashmir Prohibition of Ragging Act, 2011
State: Ladakh Department: School Education Department
Ladakh act 018 of 2011 : The Jammu and Kashmir Kahcharai Act, 2011
State: Ladakh Department: Law and Justice Department
Ladakh act 005 of 2012 : The JAMMU AND KASHMIR (RESIDENTIAL AND COMMERCIAL TENANCY) ACT, 2012
State: Ladakh Date: 18 Apr 2012 Department: Housing & Urban Development Department
Ladakh act 007 of 2014 : The JAMMU AND KASHMIR PARAMEDICAL COUNCIL Act, 2014
State: Ladakh Date: 14 Mar 2014 Department: Health and Medical Education Department
Ladakh act 010 of 2018 : The Jammu and Kashmir Single Window (Industrial Investments and Business Facilitation) Act, 2018
State: Ladakh Department: Department of Industries and Commerce
Ladakh act 005 of 2018 : The Jammu and Kashmir Road Safety Council Act, 2018
State: Ladakh Department: Transport Department
Ladakh act 016 of 2018 : The JAMMU AND KASHMIR FISHERIES ACT, 2018
State: Ladakh Department: Animal and Sheep Husbandry Fisheries Department
Ladakh act 034 of 2019 : The JAMMU AND KASHMIR REORGANISATION ACT, 2019
State: Ladakh Department: Law Department