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Home
Acts
Kerala
U
Kerala Acts Starting With U
Kerala act 011 of 1967 : Unregistered Cashewnut Factories Prohibition Act, 1967
State:
Kerala
Kerala act 006 of 1976 : University Laws (Amendment) Act, 1976
State:
Kerala
Kerala act 023 of 1977 : University Laws (Amendment) Act, 1977
State:
Kerala
Kerala act 023 of 1978 : University Laws (Amendment) Act, 1978
State:
Kerala
Kerala act 023 of 1979 : University Laws (Second Amendment) Act, 1979
State:
Kerala
Kerala act 019 of 1979 : University Laws (Amendment) Act, 1979
State:
Kerala
Kerala act 029 of 1985 : University Laws (Amendment) Act, 1985
State:
Kerala
Kerala act 024 of 1986 : University Laws (Amendment) Act, 1986
State:
Kerala
Kerala act 017 of 1989 : University Laws (Amendment) Act, 1989
State:
Kerala
Kerala act 002 of 1994 : University Laws (Amendment) Act, 1994
State:
Kerala
Kerala act 009 of 1995 : University Laws (Amendment) Act, 1995
State:
Kerala
Kerala act 009 of 2001 : University Laws (Amendment) Act, 2001
State:
Kerala
Kerala act 002 of 2005 : University Laws (Amendment) Act, 2005
State:
Kerala
Kerala act 029 of 2005 : University Laws (Amendment) Amending Act, 2005
State:
Kerala
Kerala act 024 of 2007 : University Laws (Amendment) Act, 2007
State:
Kerala
Kerala act 005 of 2010 : The University of Fisheries and Ocean Studies Act, 2010
State:
Kerala
Date:
20 Nov 2010
Department:
Department of Fisheries
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