Kerala Acts Starting With T

Kerala act 014 of 1951 : Travancore-Cohin Payment of Salaries and Allowances Act, 1951
State: Kerala Department: Department of Parliamentary Affairs Ministry: Ministry of Animal Husbandry
Kerala act 014 of 1952 : Travancore-Cochin Payment of Salaries and Allowances (Amendment) Act, 1952
State: Kerala
Kerala act 012 of 1955 : Travancore-Cochin Literary, Scientific and Charitable Societies Registration Act, 1955
State: Kerala
Kerala act 016 of 1955 : The Travancore -Cochin Public Health Act,1955
State: Kerala Department: Department of Health & Family Welfare
Kerala act 008 of 1956 : Travancore-Cochin Interpretation and General Clauses (Amendment) Act, 1956
State: Kerala
Kerala act 005 of 1956 : Travancore-Cohin Payment of Salaries and Allowances (Amendment) Act, 1956
State: Kerala
Kerala act 011 of 1956 : The Travancore-Cochin Lime-Shells (Control) Act, 1956 (President's Act No.11 of 1956)
State: Kerala Date: 31 Oct 1956 Department: Department of Law
Kerala act 007 of 1956 : The Travancore-Cochin Irrigation Act, 1956 (President's Act No.7 of 1956)
State: Kerala Date: 31 Oct 1956 Department: Department of Law
Kerala act 002 of 1956 : The Travancore-Cochin Insolvency Act, 1956 (No.2 of 1956)
State: Kerala Date: 21 Feb 1956 Department: Department of Revenue
Kerala act 003 of 1956 : The Travancore-Cochin Indebted Agricultarists Relief Act, 1956 (President's Act No.3 of 1956)
State: Kerala Date: 10 Sep 1956 Department: Department of Law
Kerala act 010 of 1956 : The Travancore-Cochin Compensation for Tenants Improvements Act, 1956 (President's Act 10 of 1956)
State: Kerala Date: 31 Oct 1956 Department: Department of Law Ministry: Ministry of Law Department
Kerala act 003 of 1957 : Travancore-Cochin Interpretation and General Clauses (Amendment) Act, 1957
State: Kerala
Kerala act 015 of 1958 : The Travancore-Cochin Panchayats (Validation of Imposition and Collection of Rates, Taxes, Cesses and Fees) Act, 1958 (No.15 of 1958)
State: Kerala Date: 14 Mar 1958 Department: Department of Law
Kerala act 015 of 1961 : Travancore-Cochin Nurses and Midwives (Amendment) Act, 1960
State: Kerala
Kerala act 025 of 1960 : Travancore-Cochin Prohibition (Amendment) Act, 1960
State: Kerala
Kerala act 001 of 1961 : The Trivandrum City Improvement Trust Act, 1960 (No.1 of 1961)
State: Kerala Date: 24 Jan 1961 Department: Department of Law
kerala act 019 of 1969 : Thiruppuvaram Payment (Abolition) Act, 1969
State: Kerala
Kerala act 019 of 1969 : The Thiruppuvaram Payment (Abolition)m Act 1969 (No.19 of 1969)
State: Kerala Department: Department of Revenue
Kerala act 037 of 1971 : The Travancore -Cochin Electricity Supply Surcharge (Repeal) Act, 1971 (No.37 of 1971)
State: Kerala Date: 9 Nov 1971 Department: Department of Law Ministry: Ministry of Law Department
Kerala act 008 of 1976 : The Trivandrum Municipal Corporation (Dissolution) Act, 1976 (No.8 of 1976)
State: Kerala Date: 22 Mar 1976 Department: Department of Law Ministry: Ministry of Law Department
Kerala act 031 of 1978 : Toddy Workers' Welfare Fund (Amendment) Act, 1978
State: Kerala
Kerala act 012 of 1979 : The Tirur Municipal Council (Extension of Term of Office of Councillors) Act, 1979
State: Kerala Date: 29 Mar 1979 Department: Department of Law
Kerala act 010 of 1994 : The Tailoring Workers Welfare Fund Act 10 of 1994
State: Kerala Department: Department of Labour and Skills
Kerala act 24 of 2013 : The Thunjath Ezhuthachan Malayalam University Act ,2013 (24 of 2013)
State: Kerala Date: 31 Oct 2012 Department: Department of Higher Education
Kerala act 024 of 2013 : The Thunchath Ezhuthachan Malayala University Act 2013
State: Kerala Date: 26 Apr 2013 Department: Department of Law