Kerala Acts Starting With L

Kerala act 015 of 1951 : The Legislative Assembly Removal of Disqualifications Act, 1951
State: Kerala Department: Department of Parliamentary Affairs
Kerala act 010 of 1954 : Legislative Assembly of Travancore-Cochin (Removal of Disqualifications) Amendment Act, 1954
State: Kerala
Kerala act 002 of 1957 : Legislative Assembly (Removal of Disqualifications) Amendment Act, 1957
State: Kerala
kerala act 021 of 1962 : Land Acquisition Act, 1961
State: Kerala
Kerala act 009 of 1964 : The Lusury Tax on Tobacco (Validation) Act, 1964 (No.9 of 1964)
State: Kerala Date: 4 Mar 1964 Department: Department of Law
Kerala act 014 of 1968 : Legislative Assembly (Removal of Disqualifications) Amendment Act, 1968
State: Kerala
Kerala act 004 of 1979 : Legislative Assembly (Removal of Disqualifications) Amendment Act, 1979
State: Kerala
Kerala act 001 of 1984 : Legislative Assembly (Removal of Disqualifications) Amendment Act, 1983
State: Kerala
Kerala act 011 of 1999 : The Local Authorities (Prohibition of Defection )Act
State: Kerala Date: 7 Apr 1999 Department: Department of Local Self Government
Kerala act 001 of 2010 : The Legal Metrology Act, 2009
State: Kerala Date: 13 Jan 2010 Department: Department of Consumer Affairs