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Acts
Kerala
J
Kerala Acts Starting With J
Kerala act 003 of 1961 : The Jenmikaram Payment (Abolition) Act, 1960
State:
Kerala
Date:
3 Feb 1961
Department:
Department of Law
Kerala act 024 of 1971 : The Judicial Proceedings (Validation) Act, 1971 (No.24 of 1971)
State:
Kerala
Date:
5 Aug 1971
Department:
Department of Law
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