Kerala Acts Starting With G

Kerala act 008 of 1964 : The General Sales Tax (Validation) Act, 1964 (No.8 of 1964)
State: Kerala Date: 3 Mar 1964 Department: Department of Law
Kerala act 006 of 1971 : The Guruvayoor Devaswom Act, 1971 (No. 6 of 1971)
State: Kerala Department: Department of Revenue
Kerala act 014 of 1978 : Guruvayoor Devaswom Act, 1978
State: Kerala
Kerala act 014 of 1978 : The Guruvayoor Devaswom Act, 1978 (act 14 of 1978)
State: Kerala Date: 19 Mar 1978 Department: Department of Law
Kerala act 014 of 1978 : The Guruvayoor Devaswom Act, 1978 (No. 14 of 1978)
State: Kerala Department: Department of Revenue
Kerala act 012 of 1985 : The Gandhiji University Act 1985 (Act 12 of 1985)
State: Kerala Date: 17 Apr 1985 Department: Department of Law Ministry: Ministry of Technical Education
Kerala act 013 of 1987 : Gandhiji University (Amendment) Act, 1987
State: Kerala
Kerala act 011 of 1988 : Gandhiji University (Amendment and Special Provisions) Act, 1988
State: Kerala
Kerala act 013 of 1988 : Gandhiji University (Dissolution of the Senate and the Syndicate) Act, 1988
State: Kerala Department: Department of Law
Kerala act 013 of 1988 : The Gandhiji University (Dissolution of The senate and The Syndicate) Act, 1988
State: Kerala Date: 31 May 1988 Department: Department of Law
Kerala act 007 of 1998 : Guruvayur Devaswom (Amendment) Act, 1998
State: Kerala
Kerala act 020 of 2001 : Guruvayoor Devaswom (Amendment) Act, 2001
State: Kerala
Kerala act 019 of 2002 : The Ground Water (Control and Regulation) Act
State: Kerala Department: Department of Water Resources