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Acts
Kerala
F
Kerala Acts Starting With F
Kerala act 9 of 2007 : The Fishemens' and Allied Workers Welfare Cess Act 9 of 2007
State:
Kerala
Date:
12 Apr 2007
Department:
Department of Fisheries
Ministry:
Ministry of Excise and Taxation
Kerala act 018 of 2016 : The FINANCE ACT,2016
State:
Kerala
Date:
13 Nov 2016
Department:
Department of Law
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