Kerala Acts Starting With C

Kerala act 030 of 1971 : The Cochin University Act, 1971 (No.30 of 1971)
State: Kerala Date: 24 Aug 1971 Department: Department of Higher Education
Kerala act 005 of 1975 : Calicut University Act, 1975
State: Kerala Department: Department of Law
Kerala act 005 of 1975 : The Calicut University Act, 1975 (No.5 of 1975)
State: Kerala Date: 2 Apr 1975 Department: Department of Law
Kerala act 005 of 1975 : The calicut University Act ,1975
State: Kerala Department: Department of Higher Education
Kerala act 003 of 1977 : Calicut Municipal Corporation (Extention of Time for Reconstitution) Act, 1976
State: Kerala Department: Department of Law
Kerala act 002 of 1976 : Calicut University (Amendment) Act, 1976
State: Kerala
Kerala act 014 of 1977 : Calicut University (Amendment) Act, 1977
State: Kerala
Kerala act 005 of 1977 : The Chalakudy and Malappuram Municipal Councils (Extension of Term of Office of Councillors) Act, 1976 (No.5 of 1977)
State: Kerala Date: 18 Jan 1977 Department: Department of Law Ministry: Ministry of Law Department
Kerala act 003 of 1977 : The Calicut Municipal Corporation (Extension of Time for Reconstitution) Act, 1976 (No. 3 of 1977)
State: Kerala Date: 18 Jan 1977 Department: Department of Law
Kerala act 026 of 1978 : Calicut Municipal Corporation (Extension of Time for Reconstitution) Second Amendment Act, 1978
State: Kerala
Kerala act 011 of 1978 : Calicut Municipal Corporation (Extension of Time for Reconstitution) Amendment Act, 1978
State: Kerala
Kerala act 009 of 1979 : Calicut Municipal Corporation (Extension of Time For Reconstitution) Amendment Act, 1979
State: Kerala
Kerala act 021 of 1979 : Calicut University (Amendment) Act, 1979
State: Kerala
Kerala act 006 of 1980 : Calicut University (Amendment) Act, 1980
State: Kerala
Kerala act 031 of 1986 : Cochin University of Science and Technology Act, 1986
State: Kerala Department: Department of Higher Education
Kerala act 031 of 1986 : The COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY ACT, 1986
State: Kerala Date: 30 Nov 1986 Department: Department of Higher Education
Kerala act 020 of 1989 : The Construction Workers Welfare Fund Act, 20 of 1989
State: Kerala Date: 15 Jul 1989 Department: Department of Labour and Skills
Kerala act 019 of 1998 : Calicut University (Amendment) Amending Act, 1998
State: Kerala
Kerala act 025 of 2007 : Cochin University of Science and Technology (Amendment) Act, 2007
State: Kerala
Kerala act 009 of 2012 : The Cochin University of Science and Technology(Amendment Act) 2012
State: Kerala Date: 1 Dec 2011 Department: Department of Higher Education Ministry: Ministry of Revenue
Kerala act 001 of 2018 : The Common Wealth Trust, Kozhikkode(Acquisition and Transfer of Undertaking)Act, 2012(1 of 2018)
State: Kerala Department: Department of Industries and Commerce
Kerala act 030 of 2018 : The Calicut University (Alternate arrangement temporiliy of the senete and syndicate act , 2018
State: Kerala Date: 21 Nov 2017 Department: Department of Higher Education