Kerala Acts Starting With A

Kerala act 052 of 1961 : The Apprenticeship Act 1961 Central Act Malayalam
State: Kerala Date: 1 Mar 1962 Department: Department of Official Language (legislative) Commission,kerala
Kerala act 038 of 1963 : The Assumption of Management of Estates Proclamation (Repeal) Act, 1963 (No.38 of 1963)
State: Kerala Date: 19 Nov 1963 Department: Department of Law
Kerala act 016 of 1969 : Abkari (Amendment) Act, 1969
State: Kerala
Kerala act 011 of 1970 : The Agricultarists Debt Relief Act, 1970 (No.11 of 1970)
State: Kerala Date: 14 Jul 1970 Department: Department of Law
Kerala act 022 of 1971 : Agricultural Income-Tax (Second) Amendment) Act, 1971
State: Kerala
Kerala act 012 of 1971 : Agricultural Income-Tax (Amendment) Act, 1971
State: Kerala
Kerala act 014 of 1973 : Abkari (Amendment) Act, 1973
State: Kerala
Kerala act 010 of 1975 : Abkari (Amendment) Act, 1975
State: Kerala
Kerala act 024 of 1975 : Abkari (Second Amendment) Act, 1975
State: Kerala
Kerala act 004 of 1983 : Agricultural Income Tax (Amendment) Act, 1983
State: Kerala
Kerala act 012 of 1995 : Abkari (Amendment) Act, 1995
State: Kerala
Kerala act 004 of 1996 : Abkari (Amendment) Act, 1996
State: Kerala
Kerala act 016 of 1997 : Abkari (Amendment) Act, 1997
State: Kerala
kerala act 019 of 2001 : Agricultural Debtors (Temporary Relief) Act, 2001
State: Kerala
Kerala act 001 of 2003 : Abkari (Amendment) Act, 2003
State: Kerala
kerala act 027 of 2003 : Advocates Clerks Welfare Fund Act, 2003
State: Kerala
Kerala act 030 of 2007 : Arthapalisa, Jenmibhogam and Karathilchilavu (Abolition) Act, 2007
State: Kerala
Kerala act 030 of 2007 : The ARTHAPALISA, JENMIBHOGAM AND KARATHILCHILAVU(ABOLITION)ACT 2007
State: Kerala Date: 15 Oct 2007 Department: Department of Law
Kerala act 034 of 2007 : The Anti Social activities (Prevention) Act
State: Kerala Department: Department of Law
Kerala act 17 of 2015 : The APJ Abdul kalam Technological University act 2015 (17 of 2015)
State: Kerala Date: 4 May 2014 Department: Department of Higher Education
Kerala act 002 of 2016 : The ACT 2 OF 2016
State: Kerala Department: Department of Law