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  1. Home
  2. Acts
  3. Karnataka
  4. U

Karnataka Acts Starting With U

karnataka act 022 of 1963 : Universities of Agricultural Sciences Act, 1963
State: Karnataka
karnataka act 025 of 1974 : Urban Water Supply and Drainage Board Act, 1973
State: Karnataka
Karnataka act 010 of 2010 : The UNIVERSITIES OF AGRICULTURAL SCIENCES ACT, 2009
State: Karnataka Date: 1 Apr 2010 Department: Agriculture Department
Karnataka act 011 of 2010 : University of Horticultural Sciences Act, 2009
State: Karnataka Department: Horticulture Department
Karnataka act 038 of 2012 : University of Agricultural Sciences and Certain Other Law (Amendment) Act, 2012
State: Karnataka
Karnataka act 35 of 2013 : The UNIVERSITY OF TRANS-DISCIPLINARY HEALTH SCIENCES AND TECHNOLOGY ACT, 2013
State: Karnataka Date: 10 Mar 2013 Department: Department of Health & Family Welfare Department
Karnataka act 006 of 2014 : Universities of Agricultural Sciences (Amendment) Act, 2013
State: Karnataka
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