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  1. Home
  2. Acts
  3. Karnataka
  4. T

Karnataka Acts Starting With T

karnataka act 027 of 1979 : Tax on Entry of Goods Act, 1979
State: Karnataka
karnataka act 031 of 1984 : Toddy Workers' Welfare Fund Act, 1981
State: Karnataka
Karnataka act 025 of 2001 : Tunga Bhadra Sugars (Devi Sugars) Limited (Acquisition and Transfer of Undertaking) (Repeal) Act, 2001
State: Karnataka Department: Commerce & Industries Department
karnataka ord 010 of 2003 : Tax on Lotteries Ordinance, 2003
State: Karnataka
karnataka act 004 of 2004 : Tax on Lotteries Act, 2004
State: Karnataka
Karnataka act 016 of 2023 : The T.JOHN UNIVERSITY ACT, 2022
State: Karnataka Date: 16 Mar 2023 Department: Education Department
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