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  • Browse Acts
  • Karnataka
  • S
karnataka act 005 of 1960 : Silkworm Seed [Cocoon and Silk Yarn] (Regulation of Production, Supply, [Distribution and Sale]) Act, 1959
State: Karnataka
karnataka act 030 of 1966 : State Civil Services (Prevention of Strikes) Act, 1966
State: Karnataka
karnataka ord 008 of 2001 : State Commission for the Scheduled Castes and the Scheduled Tribes Ordinance, 2001
State: Karnataka
karnataka act 006 of 2003 : Sheep and Sheep Products Development (Repeal) Act, 2002
State: Karnataka
Karnataka act 035 of 2003 : Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) (Karnataka Amendment) Act, 2002
State: Karnataka
karnataka act 029 of 2004 : Special Tax on Entry of Certain Goods Act, 2004
State: Karnataka
karnataka ord 004 of 2006 : State Civil Services (Regulation of Transfer of Teachers) Ordinance, 2006
State: Karnataka
Karnataka act 021 of 2012 : Sahyadri Heritage Development Authority Act, 2011
State: Karnataka
Date: 26 Apr 2012
Department: Kannada, Culture, Information & Tourism Department
karnataka act 065 of 2013 : Scheduled Castes Sub-Plan and Tribal Sub-Plan (Planning, Allocation and Utilization of Financial Resources) Act, 2013
State: Karnataka
Karnataka act 023 of 2013 : Sri Devaraj Urs University Act, 2012
State: Karnataka
Department: Education Department
Karnataka act 042 of 2013 : Srinivas University Act, 2013
State: Karnataka
Department: Education Department
Karnataka act 017 of 2013 : Sharana Basava University Act, 2012
State: Karnataka
Department: Education Department
Karnataka act 037 of 2013 : The Sri Malai Mahadeswaraswamy Kshethra Development Authority Act, 2013
State: Karnataka
Date: 13 Mar 2013
Department: Revenue Department
Karnataka act 019 of 2018 : The SHRI DHARMASTHALA MANJUNATHESHWARA UNIVERSITY ACT, 2018
State: Karnataka
Date: 19 Apr 2018
Department: Education Department
Karnataka act 017 of 2018 : The SRI SATHYA SAI UNIVERSITY FOR HUMAN EXCELLENCE ACT, 2018
State: Karnataka
Date: 19 Apr 2018
Department: Education Department
Karnataka act 021 of 2021 : The Sri Jagadhguru Murugarajendra University Act, 2020.
State: Karnataka
Date: 16 Apr 2021
Department: Education Department
Karnataka act 024 of 2021 : The St. Joseph s University Act, 2021.
State: Karnataka
Date: 16 Apr 2021
Department: Education Department
Karnataka act 018 of 2023 : The SAPTHAGIRI NPS UNIVERSITY ACT, 2022
State: Karnataka
Date: 16 Mar 2023
Department: Education Department
Karnataka act 005 of 2024 : The SHREE RENUKA YELLAMMA KSHETRA TOURISM DEVELOPMENT BOARD ACT, 2023
State: Karnataka
Date: 3 Feb 2024
Department: Kannada, Culture, Information & Tourism Department
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