Karnataka Acts Starting With R

Karnataka act 044 of 1994 : Rajiv Gandhi University of Health Sciences Act, 1994
State: Karnataka Department: Department of Health & Family Welfare Department
Karnataka act 019 of 1996 : The ROERICH AND DEVIKARANI ROERICH ESTATE (ACQUISITION AND TRANSFER) ACT, 1996.
State: Karnataka Date: 15 Nov 1996 Department: Revenue Department
karnataka act 028 of 2000 : Right to Information Act, 2000
State: Karnataka
Karnataka ord 005 of 2001 : Registration (Karnataka Amendment) Ordinance, 2001
State: Karnataka
Karnataka act 019 of 2001 : Roerich and Devikarani Roerich Estate (Acquisition and Transfer) (Amendment) Act, 2001
State: Karnataka
karnataka act 001 of 2001 : Reservation of Appointments of Posts (In the Civil Services of the State) for Rural Candidates Act, 2000
State: Karnataka
Karnataka act 032 of 2001 : Registration (Karnataka Amendment) Act, 2000
State: Karnataka
Karnataka act 022 of 2002 : Registration (Karnataka Amendment) Act, 2002
State: Karnataka
karnataka ord 003 of 2005 : Right to Information (Repeal) Ordinance, 2005
State: Karnataka
Karnataka act 020 of 2007 : Rajiv Gandhi University of Health Sciences (Amendment) Act, 2007
State: Karnataka
Karnataka act 013 of 2013 : Reva University Act, 2012
State: Karnataka Department: Education Department
Karnataka act 040 of 2013 : The RAI TECHNOLOGY UNIVERSITY, BANGALORE ACT, 2012
State: Karnataka Date: 12 Mar 2013 Department: Education Department Ministry: Ministry of Excise and Taxation
Karnataka act 016 of 2019 : The RIGHT TO FAIR COMPENSATION AND TRANSPARENCY IN LAND ACQUISITION, REHABILITATION AND RESETTLEMENT (KARNATAKA AMENDMENT) ACT, 2019
State: Karnataka Date: 16 Jul 2019 Department: Revenue Department
Karnataka act 017 of 2023 : The RAJYA VOKKALIGARA SANGHA UNIVERSITY ACT, 2022
State: Karnataka Date: 16 Mar 2023 Department: Education Department