Karnataka Acts Starting With P

karnataka act 020 of 1959 : Public Service Commission (Conduct of Business and Additional Functions) Act, 1959
State: Karnataka
karnataka act 015 of 1963 : Parliamentary Secretaries Allowances Act, 1963
State: Karnataka
karnataka act 075 of 1976 : Private Nursing Homes (Regulation) Act, 1976
State: Karnataka
Karnataka act 047 of 1981 : Prevention of Destruction and Loss of Property Act, 1981
State: Karnataka Department: Home Department
karnataka act 007 of 1993 : Prohibition of Admission of Students to the Un-recognised and Un-Affiliated Educational Institutions Act, 1992
State: Karnataka
karnataka ord 006 of 2003 : Prohibition of Charging Exorbitant Interest Ordinance, 2003
State: Karnataka
karnataka act 013 of 2006 : Professional Educational Institutions (Regulation of admission and Fixation of Fee) (Special Provisions) Act, 2006
State: Karnataka
Karnataka act 041 of 2013 : Presidency University Act, 2013
State: Karnataka Department: Education Department
Karnataka act 016 of 2013 : Pes University Act, 2012
State: Karnataka Department: Education Department
Karnataka act 009 of 2018 : The PILIKULA DEVELOPMENT AUTHORITY ACT, 2018
State: Karnataka Date: 7 Mar 2018 Department: Information Technology, Bio-Technology & Science & Technology Department Ministry: Ministry of Govt of Maharashtra