Karnataka act 018 of 1955 : The MYSORE (RELIGIONS AND CHARITABLE) INAMS ABOLITION ACT, 1955
													
														
												
												
											State: Karnataka
															Date: 1 Sep 1955
														Department: 
															Revenue Department
														
													
													Karnataka act 020 of 1976 : Mythic Society (Dissolution and Management) Act, 1976
													
														
												
												
											State: Karnataka
															Department: 
															Kannada, Culture, Information & Tourism Department
														
													
													Karnataka act 036 of 1991 : The MALNAD AREA DEVELOPMENT BOARD ACT, 1991
													
														
												
												
											State: Karnataka
															Date: 7 Dec 1991
														Department: 
															Planning, Programe Monitoring and Statistics Department
														
													
													Karnataka act 032 of 1998 : Mysore Palace (Acquisition and Transfer) Act, 1998
													
														
												
												
											State: Karnataka
															Department: 
															Department of Personnel & Administrative Reforms
														
													
													Karnataka act 046 of 2013 : Manipal University Bangalore Act, 2012
													
														
												
												
											State: Karnataka
															Department: 
															Education Department
														
													
													Karnataka act 015 of 2013 : M.S. Ramaiah University of Applied Sciences Act, 2012
													
														
												
												
											State: Karnataka
															Department: 
															Education Department
														
													
													Karnataka act 039 of 2025 : The MYSURU DEVELOPMENT AUTHORITY ACT, 2024
													
														
												
												
											State: Karnataka
															Date: 14 May 2025
														Department: 
															Urban Development Department