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Home
Acts
Karnataka
K
Karnataka Acts Starting With K
Karnataka act 003 of 1899 : Karnataka General Clauses Act, 1899
State:
Karnataka
Department:
Law department
Karnataka act 023 of 1957 : Karnataka Anatomy Act, 1957
State:
Karnataka
Department:
Department of Health & Family Welfare Department
Ministry:
Ministry of Law Department
Karnataka act 025 of 1957 : The KARNATAKA SALES TAX ACT, 1957
State:
Karnataka
Date:
31 Jul 2013
Department:
Finance Department
Ministry:
Ministry of Law Department
Karnataka act 002 of 1957 : The KARNATAKA LEGISLATURE SALARIES, PENSIONS AND ALLOWANCES ACT, 1956.
State:
Karnataka
Date:
24 Jan 1957
Department:
Department of PARLIAMENTARY AFFAIRS
Karnataka act 004 of 1957 : The KARNATAKA LEGISLATURE (PREVENTION OF DISQUALIFICATION) ACT, 1956.
State:
Karnataka
Date:
24 Jan 1957
Department:
Department of DEPARTMENT OF PARLIAMENTARY AFFAIRS
Karnataka act 034 of 1957 : The KARNATAKA STAMP ACT, 1957
State:
Karnataka
Date:
28 Nov 1975
Department:
Revenue Department
Karnataka act 035 of 1957 : The KARNATAKA MOTOR VEHICLES TAXATION ACT, 1957.
State:
Karnataka
Date:
30 Nov 1957
Department:
Transport Department
Karnataka act 003 of 1957 : Karnataka Legislature (Prohibition of Simultaneous Membership) Act, 1956
State:
Karnataka
Date:
24 Jan 1957
Department:
Department of DEPARTMENT OF PARLIAMENTARY AFFAIRS
Karnataka act 007 of 1957 : Karnataka Khadi and Village Industries Act, 1956
State:
Karnataka
Department:
Commerce & Industries Department
Karnataka act 011 of 1957 : The KARNATAKA CONTINGENCY FUND ACT, 1957.
State:
Karnataka
Date:
31 Mar 1957
Department:
Finance Department
Karnataka act 012 of 1957 : Karnataka Existing Laws (Construction of References to Values) Act, 1957
State:
Karnataka
Department:
Law department
Karnataka act 005 of 1957 : Karnataka Ministers Salaries and Allowances Act, 1956
State:
Karnataka
Department:
Department of Personnel & Administrative Reforms
Karnataka act 028 of 1957 : The KARNATAKA IRRIGATION (LEVY OF BETTERMENT CONTRIBUTION AND WATER RATE) ACT, 1957.
State:
Karnataka
Date:
24 Oct 1957
Department:
Water Resources Department
Karnataka act 030 of 1958 : The KARNATAKA ENTERTAINMENTS TAX ACT, 1958
State:
Karnataka
Date:
1 Jan 1959
Department:
Finance Department
Karnataka act 016 of 1958 : The KARNATAKA COURT-FEE AND SUITS VALUATION ACT, 1958.
State:
Karnataka
Date:
23 May 1958
Department:
Law department
Karnataka act 011 of 1959 : The KARNATAKA CO-OPERATIVE SOCIETIES ACT, 1959.
State:
Karnataka
Date:
20 Aug 1959
Department:
Co-operation Department
Ministry:
Ministry of Vidhai
Karnataka act 020 of 1959 : The KARNATAKA PUBLIC SERVICE COMMISSION CONDUCT OF BUSINESS AND ADDITIONAL FUNCTIONS ACT, 1959.
State:
Karnataka
Date:
31 Dec 1959
Department:
Department of Personnel & Administrative Reforms
Karnataka act 014 of 1959 : The KARNATAKA ELECTRICITY (TAXATION ON CONSUMPTION OR SALE) ACT, 1959.
State:
Karnataka
Date:
25 Aug 1959
Department:
Energy Department
Karnataka act 017 of 1960 : The KARNATAKA SOCIETIES REGISTRATION ACT, 1960.
State:
Karnataka
Date:
25 Oct 1960
Department:
Revenue Department
Karnataka act 005 of 1960 : The KARNATAKA SILKWORM SEED, COCOON AND SILK YARN (REGULATION OF PRODUCTION, SUPPLY DISTRIBUTION AND SALE) ACT, 1959
State:
Karnataka
Date:
12 Feb 1960
Department:
Commerce & Industries Department
Ministry:
Ministry of Education
Karnataka act 003 of 1960 : Karnataka Prevention of Animal Sacrifices Act, 1959
State:
Karnataka
Department:
Home Department
Karnataka act 018 of 1960 : Karnataka Traffic Control Act, 1960
State:
Karnataka
Department:
Transport Department
Karnataka act 34 of 1961 : The KARNATAKA MEDICAL REGISTRATION ACT, 1961
State:
Karnataka
Date:
24 Dec 1961
Department:
Department of Health & Family Welfare Department
Karnataka act 003 of 1961 : The KARNATAKA EVACUEE INTEREST (SEPARATION) SUPPLIMENTARY ACT, 1961.
State:
Karnataka
Date:
31 Mar 1961
Department:
Law department
Ministry:
Ministry of Law Department
Karnataka act 014 of 1961 : The KARNATAKA VILLAGE OFFICES ABOLITION ACT, 1961
State:
Karnataka
Date:
8 Jul 1961
Department:
Revenue Department
Karnataka act 035 of 1961 : The KARNATAKA HOM OPATHIC PRACTITIONERS ACT, 1961
State:
Karnataka
Date:
27 Dec 1961
Department:
Health & Family Welfare Department
Karnataka act 030 of 1961 : The KARNATAKA LIVE-STOCK IMPROVEMENT ACT, 1961.
State:
Karnataka
Date:
1 Dec 1961
Department:
Animal Husbandry & Fisheries Department
Karnataka act 018 of 1961 : Karnataka Animal Diseases (Control) Act, 1961
State:
Karnataka
Department:
Animal Husbandry & Fisheries Department
Karnataka act 024 of 1961 : Karnataka Habitual Offenders Act, 1961
State:
Karnataka
Department:
Home Department
Karnataka act 005 of 1962 : Karnataka High Court Act, 1961
State:
Karnataka
Department:
Law department
Karnataka act 020 of 1961 : Karnataka Ports (Landing and Shipping Fees) Act, 1961
State:
Karnataka
Date:
21 Oct 1961
Department:
Public Works, Ports and Inland Water Transport Department
Karnataka act 9 of 1962 : The KARNATAKA AYURVEDIC, NATUROPATHY, SIDDHA, UNANI AND YOGA PRACTITIONERS REGISTRATION AND MEDICAL PRACTITIONERS MISCELLANEOUS PROVISIONS ACT, 1961.
State:
Karnataka
Date:
3 Mar 1962
Department:
Department of Health & Family Welfare Department
Karnataka act 004 of 1962 : Karnataka Nurses, Midwives and Health Visitors Act, 1961
State:
Karnataka
Department:
Department of Health & Family Welfare Department
Ministry:
Ministry of Parliamentary Affairs
Karnataka act 028 of 1962 : Karnataka Health Cess Act, 1962
State:
Karnataka
Department:
Department of Health & Family Welfare Department
Karnataka act 007 of 1962 : The KARNATAKA ANCIENT AND HISTORICAL MONUMENTS AND ARCHAEOLOGICAL SITES AND REMAINS ACT, 1961.
State:
Karnataka
Date:
6 Aug 2016
Department:
Kannada, Culture, Information & Tourism Department
Karnataka act 013 of 1962 : The KARNATAKA PAWNBROKERS ACT, 1961
State:
Karnataka
Date:
29 Mar 1962
Department:
Co-operation Department
Karnataka act 017 of 1962 : The KARNATAKA PROHIBITION ACT, 1961
State:
Karnataka
Date:
19 Apr 1962
Department:
Finance Department
Karnataka act 035 of 1962 : The KARNATAKA HOME GUARDS ACT, 1962
State:
Karnataka
Date:
18 Dec 1962
Department:
Home Department
Karnataka act 010 of 1962 : Karnataka Land Reforms Act, 1961
State:
Karnataka
Department:
Revenue Department
Karnataka act 011 of 1962 : Karnataka Warehouses Act, 1961
State:
Karnataka
Date:
29 Mar 1962
Department:
Co-operation Department
Karnataka act 008 of 1962 : Karnataka Shops and Commercial Establishments Act, 1961
State:
Karnataka
Department:
Labour Department
Karnataka act 012 of 1962 : The KARNATAKA MONEY-LENDERS ACT, 1961
State:
Karnataka
Date:
29 Mar 1962
Department:
Co-operation Department
Karnataka act 032 of 1963 : The KARNATAKA FAMINE RELIEF FUND ACT, 1963
State:
Karnataka
Date:
1 Nov 1963
Department:
Revenue Department
Karnataka act 033 of 1963 : The KARNATAKA PRISONS ACT, 1963
State:
Karnataka
Date:
4 Nov 1963
Department:
Home Department
Karnataka act 015 of 1963 : The KARNATAKA PARLIAMENTARY SECRETARIES SALARY, ALLOWANCES AND MISCELLANEOUS PROVISIONS ACT, 1963
State:
Karnataka
Date:
19 Apr 1963
Department:
Department of Personnel & Administrative Reforms
Karnataka act 010 of 1963 : Karnataka Housing Board Act, 1962
State:
Karnataka
Department:
Housing Department
Karnataka act 011 of 1963 : Karnataka Town and Country Planning Act, 1961
State:
Karnataka
Department:
Urban Development Department
Karnataka act 023 of 1963 : Karnataka Treasure Trove Act, 1962
State:
Karnataka
Department:
Revenue Department
Ministry:
Ministry of LAW AND JUSTICE
Karnataka act 026 of 1963 : Karnataka Official Language Act, 1963
State:
Karnataka
Department:
Kannada, Culture, Information & Tourism Department
Karnataka act 024 of 1963 : Karnataka Industrial Establishments (National and Festival Holidays) Act, 1963
State:
Karnataka
Department:
Labour Department
Karnataka act 012 of 1964 : Karnataka Land Revenue Act, 1964
State:
Karnataka
Department:
Department of Revenue Department
Karnataka act 045 of 1964 : The KARNATAKA (REGISTRATION OF DOCUMENTS) VALIDATION ACT, 1964
State:
Karnataka
Date:
26 Nov 1964
Department:
Revenue Department
Karnataka act 004 of 1964 : The KARNATAKA POLICE ACT, 1963.
State:
Karnataka
Date:
18 Jan 1964
Department:
Home Department
Karnataka act 022 of 1964 : Karnataka Municipalities Act, 1964
State:
Karnataka
Department:
Urban Development Department
Karnataka act 035 of 1964 : Karnataka Prevention of Cow Slaughter and Cattle Preservation Act, 1964
State:
Karnataka
Date:
27 Aug 1964
Department:
Animal Husbandry & Fisheries Department
Karnataka act 025 of 1964 : Karnataka Prisoners Act, 1963
State:
Karnataka
Department:
Home Department
Karnataka act 011 of 1964 : Karnataka Small Cause Courts Act, 1964
State:
Karnataka
Department:
Law department
Karnataka act 024 of 1964 : Karnataka Borstal Schools Act, 1963
State:
Karnataka
Department:
Home Department
Karnataka act 023 of 1964 : Karnataka Cinemas (Regulation) Act, 1964
State:
Karnataka
Department:
Home Department
Karnataka act 021 of 1964 : Karnataka Civil Courts Act, 1964
State:
Karnataka
Department:
Law department
Karnataka act 039 of 1964 : Karnataka Dramatic Performances Act, 1964
State:
Karnataka
Date:
29 Jul 1964
Department:
Home Department
Karnataka act 042 of 1964 : Karnataka Fire Force Act, 1964
State:
Karnataka
Department:
Home Department
Karnataka act 044 of 1964 : Karnataka Highways Act, 1964
State:
Karnataka
Department:
Public Works, Ports and Inland Water Transport Department
Karnataka act 005 of 1964 : The KARNATAKA FOREST ACT, 1963
State:
Karnataka
Date:
28 Jan 1964
Department:
Forest, Environment & Ecology Department
Karnataka act 021 of 1965 : The KARNATAKA EXCISE ACT, 1965
State:
Karnataka
Date:
18 Aug 1966
Department:
Finance Department
Karnataka act 016 of 1965 : The KARNATAKA IRRIGATION ACT, 1965.
State:
Karnataka
Date:
23 Jul 1965
Department:
Water Resources Department
Ministry:
Ministry of Vidhai
Karnataka act 015 of 1965 : Karnataka Labour Welfare Fund Act, 1965
State:
Karnataka
Department:
Labour Department
Karnataka act 010 of 1965 : Karnataka Public Libraries Act, 1965
State:
Karnataka
Department:
Education Department
Ministry:
Ministry of Excise and Taxation
Karnataka act 021 of 1966 : Karnataka Excise Act, 1965
State:
Karnataka
Department:
Department of Finance Department
Ministry:
Ministry of Excise and Taxation
Karnataka act 030 of 1966 : The KARNATAKA STATE CIVIL SERVICES PREVENTION OF STRIKES ACT, 1966
State:
Karnataka
Date:
7 Dec 1966
Department:
Department of Personnel & Administrative Reforms
Ministry:
Ministry of Industries
Karnataka act 027 of 1966 : The KARNATAKA AGRICULTURAL PRODUCE MARKETING (REGULATION AND DEVELOPMENT) ACT, 1966
State:
Karnataka
Date:
15 Sep 1966
Department:
Co-operation Department
Ministry:
Ministry of Vidhai
Karnataka act 016 of 1966 : The KARNATAKA SECONDARY EDUCATION EXAMINATION BOARD ACT, 1966
State:
Karnataka
Date:
27 Apr 1966
Department:
Education Department
Ministry:
Ministry of Law Department
Karnataka act 019 of 1966 : Karnataka Cattle Trespass Act, 1966
State:
Karnataka
Department:
Animal Husbandry & Fisheries Department
Karnataka act 018 of 1966 : Karnataka Industrial Areas Development Act, 1966
State:
Karnataka
Department:
Commerce & Industries Department
Karnataka act 015 of 1967 : Karnataka (Abolition of Cash Grants) Act, 1967
State:
Karnataka
Department:
Revenue Department
Ministry:
Ministry of Urban Development
Karnataka act 001 of 1969 : Karnataka Agricultural Pests and Diseases Act, 1968
State:
Karnataka
Department:
Agriculture Department
Ministry:
Ministry of Vidhai
Karnataka act 017 of 1973 : The KARNATAKA APARTMENT OWNERSHIP ACT, 1972
State:
Karnataka
Date:
14 Jul 1973
Department:
Housing Department
Karnataka act 018 of 1973 : The KARNATAKA ACQUISITION OF LANDS FOR GRANT OF HOUSE SITES ACT, 1972
State:
Karnataka
Date:
18 Jul 1973
Department:
Housing Department
Karnataka act 016 of 1973 : The KARNATAKA OWNERSHIP FLATS (REGULATION OF THE PROMOTION OF CONSTRUCTION, SALE, MANAGEMENT AND TRANSFER) ACT, 1972.
State:
Karnataka
Date:
29 Jun 1973
Department:
Housing Department
Karnataka act 026 of 1973 : Karnataka (Belgaum and Gulbarga Areas) Religious and Charitable Inams Abolition Act, 1973
State:
Karnataka
Department:
Revenue Department
Karnataka act 025 of 1974 : The KARNATAKA URBAN WATER SUPPLY AND DRAINAGE BOARD ACT, 1973
State:
Karnataka
Date:
15 Aug 1974
Department:
Urban Development Department
Karnataka act 033 of 1974 : The KARNATAKA SLUM AREAS DEVELOPMENT ACT, 1973
State:
Karnataka
Date:
1 Oct 1974
Department:
Housing Department
Karnataka act 032 of 1974 : Karnataka Public Premises (Eviction of Unauthorised Occupants) Act, 1974
State:
Karnataka
Department:
Revenue Department
Ministry:
Ministry of LAW AND JUSTICE
Karnataka act 011 of 1974 : Karnataka State Civil Services (Regulation of Promotion, Pay and Pension) Act, 1973
State:
Karnataka
Department:
Department of Personnel & Administrative Reforms
Ministry:
Ministry of Language, Art and Culture
Karnataka act 024 of 1974 : Karnataka Lifts Act, 1974
State:
Karnataka
Department:
Energy Department
Karnataka act 036 of 1974 : Karnataka Electricity Supply Undertakings (Acquisition) Act, 1974
State:
Karnataka
Department:
Energy Department
Karnataka act 022 of 1974 : Karnataka State Servants (Determination of Age) Act, 1974
State:
Karnataka
Department:
Department of Personnel & Administrative Reforms
Karnataka act 002 of 1974 : Karnataka Provisional Collection of Taxes Act, 1974
State:
Karnataka
Department:
Finance Department
Karnataka act 027 of 1975 : The KARNATAKA PROHIBITION OF BEGGARY ACT, 1975
State:
Karnataka
Date:
6 Jun 1975
Department:
Social Welfare Department
Karnataka act 002 of 1975 : Karnataka Agricultural Credit Operations and Miscellaneous Provisions Act, 1974
State:
Karnataka
Department:
Planning, Programe Monitoring and Statistics Department
Ministry:
Ministry of Vidhai
Karnataka act 023 of 1975 : The KARNATAKA GOVERNMENT PARKS (PRESERVATION) ACT, 1975)
State:
Karnataka
Date:
9 May 1975
Department:
Horticulture Department
Karnataka act 051 of 1976 : The KARNATAKA ELECTRICITY BOARD (RECOVERY OF DUES) ACT, 1976
State:
Karnataka
Date:
23 Jun 1976
Department:
Energy Department
Karnataka act 054 of 1976 : Karnataka (Sandur Area) Inams Abolition Act, 1976
State:
Karnataka
Department:
Revenue Department
Karnataka act 010 of 1976 : Karnataka Appellate Tribunal Act, 1976
State:
Karnataka
Department:
Revenue Department
Karnataka act 025 of 1976 : Karnataka Debt Relief Act, 1976
State:
Karnataka
Date:
13 Jan 1976
Department:
Co-operation Department
Karnataka act 076 of 1976 : Karnataka Preservation of Trees Act, 1976
State:
Karnataka
Department:
Forest, Environment & Ecology Department
Karnataka act 035 of 1976 : Karnataka Tax on Professions, Trades, Callings and Employments Act, 1976
State:
Karnataka
Date:
29 Apr 1976
Department:
Finance Department
Ministry:
Ministry of Law Department
Karnataka act 040 of 1976 : Karnataka Service Examinations Act, 1976
State:
Karnataka
Department:
Department of Personnel & Administrative Reforms
Karnataka act 011 of 1976 : The KARNATAKA IMPROVEMENT BOARDS ACT, 1976.
State:
Karnataka
Date:
2 Mar 1976
Department:
Urban Development Department
Ministry:
Ministry of Education
Karnataka act 024 of 1977 : Karnataka Relief Undertakings (Special Provisions) Act, 1977
State:
Karnataka
Department:
Commerce & Industries Department
Karnataka act 014 of 1977 : Karnataka Municipal Corporations Act, 1976
State:
Karnataka
Department:
Urban Development Department
Karnataka act 002 of 1979 : Karnataka Scheduled Castes and Scheduled Tribes (Prohibition of Transfer of Certain Lands) Act, 1978
State:
Karnataka
Department:
Revenue Department
Karnataka act 010 of 1978 : Karnataka Certain Inams Abolition Act, 1977
State:
Karnataka
Department:
Revenue Department
Karnataka act 029 of 1980 : The KARNATAKA DEBT RELIEF ACT, 1980
State:
Karnataka
Date:
26 Dec 1980
Department:
Co-operation Department
Karnataka act 006 of 1980 : The KARNATAKA COMMAND AREAS DEVELOPMENT ACT, 1980
State:
Karnataka
Date:
18 Mar 1980
Department:
Water Resources Department
Karnataka act 016 of 1980 : Karnataka Public Moneys (Recovery of Dues) Act, 1979
State:
Karnataka
Department:
Finance Department
Karnataka act 029 of 1981 : The KARNATAKA DEPARTMENTAL INQUIRIES (ENFORCEMENT OF ATTENDANCE OF WITNESSES, PRODUCTION OF DOCUMENTS AND MISCELLANEOUS PROVISIONS) ACT, 1981
State:
Karnataka
Date:
10 Apr 1981
Department:
Department of Department of Personnel & Administrative Reforms
Karnataka act 030 of 1981 : Karnataka Local Authorities (Official Language) Act, 1981
State:
Karnataka
Department:
Urban Development Department
Karnataka act 052 of 1981 : Karnataka Prevention of Incitement to Refuse or to Defer Payment of Tax Act, 1981
State:
Karnataka
Department:
Home Department
Karnataka act 010 of 1982 : Karnataka Economic Offences (Inapplicability of Limitation) Act, 1981
State:
Karnataka
Department:
Finance Department
Karnataka act 035 of 1982 : Karnataka Open Places (Prevention of Disfigurement) Act, 1981
State:
Karnataka
Department:
Urban Development Department
Karnataka act 011 of 1982 : The KARNATAKA CEILING ON GOVERNMENT GUARANTEES ACT, 1999.
State:
Karnataka
Date:
26 Apr 1999
Department:
Finance Department
Karnataka act 031 of 1984 : The KARNATAKA TODDY WORKERS WELFARE FUND ACT, 1981
State:
Karnataka
Date:
28 Apr 1984
Department:
Labour Department
Karnataka act 002 of 1985 : Karnataka Advocates' Welfare Fund Act, 1983
State:
Karnataka
Date:
10 Jan 1985
Department:
Law department
Karnataka act 001 of 1984 : Karnataka Devadasis (Prohibition of Dedication) Act, 1982
State:
Karnataka
Department:
Women & Child Development Department
Karnataka act 002 of 1984 : The KARNATAKA MARRIAGES (REGISTRATION AND MISCELLANEOUS PROVISIONS) ACT, 1976.
State:
Karnataka
Date:
15 Jul 1983
Department:
Women & Child Development Department
Karnataka act 037 of 1984 : The KARNATAKA EDUCATIONAL INSTITUTIONS (PROHIBITION OF CAPITATION FEE) ACT, 1984
State:
Karnataka
Date:
9 Aug 1984
Department:
Education Department
Karnataka act 012 of 1985 : The KARNATAKA PREVENTION OF DANGEROUS ACTIVITIES OF BOOTLEGGERS, DRUG-OFFENDERS, GAMBLERS, GOONDAS, IMMORAL TRAFFIC OFFENDERS, SLUM-GRABBERS AND VIDEO OR AUDIO PIRATES ACT, 1985
State:
Karnataka
Date:
29 Apr 1985
Department:
Home Department
Karnataka act 004 of 1985 : The KARNATAKA LOKAYUKTA ACT, 1984
State:
Karnataka
Date:
16 Jan 1985
Department:
Department of Personnel & Administrative Reforms
Ministry:
Ministry of Law
Karnataka act 016 of 1985 : The KARNATAKA PARKS, PLAY-FIELDS AND OPEN SPACES (PRESERVATION AND REGULATION) ACT, 1985
State:
Karnataka
Date:
7 Mar 1985
Department:
Urban Development Department
Karnataka act 024 of 1986 : The KARNATAKA MARINE FISHING (REGULATION) ACT, 1986.
State:
Karnataka
Date:
22 May 1986
Department:
Animal Husbandry & Fisheries Department
Karnataka act 029 of 1986 : Karnataka Co-operative Textile Mills (Acquisition and Transfer) Act, 1986
State:
Karnataka
Department:
Commerce & Industries Department
Karnataka act 002 of 1986 : Karnataka Agricultural Credit Pass Book Act, 1984
State:
Karnataka
Department:
Revenue Department
Karnataka act 020 of 1987 : The KARNATAKA LOCAL AUTHORITIES (PROHIBITION OF DEFECTION) ACT, 1987
State:
Karnataka
Date:
2 May 1987
Department:
Rural Development and Panchayat Raj Department
Karnataka act 034 of 1987 : Karnataka Urban Development Authorities Act, 1987
State:
Karnataka
Department:
Urban Development Department
Karnataka act 018 of 1992 : Karnataka Payment of Subsistence Allowance Act, 1988
State:
Karnataka
Department:
Labour Department
Karnataka act 026 of 1989 : Karnataka Supply of Forest Produce By Government (Revision of Agreements) Act, 1987
State:
Karnataka
Department:
Forest, Environment & Ecology Department
Karnataka act 014 of 1990 : The KARNATAKA STATE CIVIL SERVICES ACT, 1978
State:
Karnataka
Date:
12 Jul 1985
Department:
Department of Personnel & Administrative Reforms
Ministry:
Ministry of Finance
Karnataka act 015 of 1990 : Karnataka Fishing Harbour Terminals Authority Act, 1986
State:
Karnataka
Department:
Animal Husbandry & Fisheries Department
Karnataka act 27 of 1991 : The KARNATAKA CAUVERY BASIN IRRIGATION PROTECTION ACT, 1991.
State:
Karnataka
Date:
11 Oct 1991
Department:
Department of Department of Personnel & Administrative Reforms
Ministry:
Ministry of Vidhai
Karnataka act 023 of 1991 : The KANNADA UNIVERSITY ACT, 1991.
State:
Karnataka
Date:
21 May 1991
Department:
Education Department
Karnataka act 029 of 1991 : The KARNATAKA REGULARISATION OF UNAUTHORISED CONSTRUCTION IN URBAN AREAS ACT, 1991.
State:
Karnataka
Date:
4 Nov 1991
Department:
Urban Development Department
Karnataka act 007 of 1991 : The KARNATAKA SCHEDULED CASTES, SCHEDULED TRIBES AND OTHER BACKWARD CLASSES (RESERVATION OF APPOINTMENT ETC) ACT, 1990
State:
Karnataka
Date:
4 Mar 1991
Department:
Social Welfare Department
Karnataka act 017 of 1992 : Karnataka Land (Restriction on Transfer) Act, 1991
State:
Karnataka
Department:
Revenue Department
Karnataka act 007 of 1993 : The KARNATAKA PROHIBITION OF ADMISSION OF STUDENTS TO THE UNRECOGNISED AND UN-AFFILIATED EDUCATIONAL INSTITUTIONS ACT, 1992
State:
Karnataka
Date:
10 Feb 1993
Department:
Education Department
Karnataka act 014 of 1993 : The KARNATAKA GRAM SWARAJ AND PANCHAYAT RAJ ACT, 1993
State:
Karnataka
Date:
30 Apr 1993
Department:
Rural Development and Panchayat Raj Department
Karnataka act 043 of 1994 : The KARNATAKA SCHEDULED CASTES, SCHEDULED TRIBES AND OTHER BACKWARD CLASSES (RESERVATION OF SEATS IN EDUCATIONAL INSTITUTIONS AND OF APPOINTMENT OR POSTS IN THE SERVICES UNDER THE STATE ACT, 1994.
State:
Karnataka
Date:
23 Oct 1994
Department:
Social Welfare Department
Karnataka act 037 of 1994 : The KUDALA SANGAMA DEVELOPMENT BOARD ACT, 1994.
State:
Karnataka
Date:
6 Sep 1994
Department:
Revenue Department
Karnataka act 028 of 1994 : Kannada Development Authority Act, 1994
State:
Karnataka
Department:
Kannada, Culture, Information & Tourism Department
Ministry:
Ministry of Govt of Maharashtra
Karnataka act 031 of 1994 : Karnataka State Minorities Commission Act, 1994
State:
Karnataka
Department:
Department of Personnel & Administrative Reforms
Ministry:
Ministry of Law
Karnataka act 046 of 1994 : The KARNATAKA STATE OPEN UNIVERSITY ACT, 1992
State:
Karnataka
Date:
8 Nov 1994
Department:
Education Department
Ministry:
Ministry of Law
Karnataka act 017 of 1995 : Karnataka State Commission for Women Act, 1995
State:
Karnataka
Department:
Women & Child Development Department
Karnataka act 028 of 1995 : Karnataka State Commission for Backward Classes Act, 1995
State:
Karnataka
Department:
Social Welfare Department
Karnataka act 001 of 1995 : The KARNATAKA EDUCATION ACT, 1983
State:
Karnataka
Date:
27 Oct 1993
Department:
Education Department
Karnataka act 012 of 1996 : Karnataka Krishna Basin Development Authority Act, 1992
State:
Karnataka
Date:
7 Sep 1994
Department:
Water Resources Department
Karnataka act 025 of 1999 : The KARNATAKA ELECTRICITY REFORM ACT, 1999
State:
Karnataka
Date:
20 Aug 1999
Department:
Energy Department
Karnataka act 029 of 2000 : The KARNATAKA TRANSPARENCY IN PUBLIC PROCUREMENTS ACT, 1999
State:
Karnataka
Date:
10 Dec 2000
Department:
Finance Department
Karnataka act 017 of 2000 : Karnataka Souharda Sahakari Act, 1997
State:
Karnataka
Date:
10 May 2000
Department:
Co-operation Department
Karnataka act 030 of 2000 : Karnataka Koragas (Prohibition of Ajalu Practice) Act, 2000
State:
Karnataka
Department:
Social Welfare Department
Ministry:
Ministry of Vidhai
Karnataka act 008 of 2001 : Karnataka Agricultural Produce Marketing (Regulation) (Amendment) Act, 2001
State:
Karnataka
Karnataka act 014 of 2001 : Karnataka Legislature Salaries, Pensions and Allowances (Amendment) Act, 2000
State:
Karnataka
Karnataka ord 006 of 2001 : Karnataka Irrigation and Certain other Law (Amendment) Ordinance, 2001
State:
Karnataka
Karnataka ord 004 of 2001 : Karnataka Municipal Corporations (Second Amendment) Ordinance, 2001
State:
Karnataka
Karnataka ord 002 of 2001 : Karnataka Municipal Corporations (Amendment) Ordinance, 2001
State:
Karnataka
Karnataka ord 001 of 2001 : Karnataka Agricultural Produce Marketing (Regulation) (Amendment) Ordinance, 2001
State:
Karnataka
Karnataka ord 007 of 2001 : Karnataka Slum Areas (Improvement and Clearance) and Certain Other Law (Amendment) Ordinance, 2001
State:
Karnataka
Karnataka act 020 of 2001 : Karnataka Forest (Amendment) Act, 2001
State:
Karnataka
Karnataka act 023 of 2001 : Karnataka Motor Vehicles Taxation (Second Amendment) Act, 2001
State:
Karnataka
Karnataka act 031 of 2001 : Karnataka Municipal Corporations (Amendment) Act, 2000
State:
Karnataka
Karnataka act 002 of 2001 : Karnataka Tax on Luxuries (Amendment) Act, 2001
State:
Karnataka
Karnataka act 027 of 2001 : Karnataka Electricity Board (Recovery of Dues) and other Law (Amendment) Act, 2001
State:
Karnataka
Karnataka act 030 of 2001 : Karnataka Panchayat Raj (Third Amendment) Act, 2000
State:
Karnataka
Karnataka act 011 of 2001 : Karnataka Shops and Commercial Establishments (Amendment) Act, 2001
State:
Karnataka
Karnataka act 006 of 2001 : Karnataka Stamp and Certain Other Law (Amendment) Act, 2001
State:
Karnataka
Karnataka act 016 of 2001 : Karnataka Prevention of Dangerous Activities of Boot-leggers, Drug-Offenders, Gamblers, Goondas, Immoral Traffic Offenders and Slum-Grabbers (Amendment) Act, 2000
State:
Karnataka
Karnataka act 024 of 2001 : Karnataka Co-operative Societies (Second Amendment) Act, 2000
State:
Karnataka
Karnataka act 015 of 2001 : Karnataka Excise (Amendment) Act, 2001
State:
Karnataka
Karnataka act 026 of 2001 : Karnataka Electricity Reform (Amendment) Act, 2001
State:
Karnataka
Karnataka act 012 of 2001 : Karnataka Improvement Boards (Amendment) Act, 2001
State:
Karnataka
Karnataka act 022 of 2001 : Karnataka Land Reforms (Amendment) Act, 2001
State:
Karnataka
Karnataka act 013 of 2001 : Karnataka Ministers Salaries and Allowances (Amendment) Act, 2000
State:
Karnataka
Karnataka act 009 of 2001 : Karnataka Municipal Corporations (Second Amendment) Act, 2000
State:
Karnataka
Karnataka act 028 of 2001 : Karnataka Municipalities (Amendment) Act, 2000
State:
Karnataka
Karnataka ord 003 of 2001 : Karnataka Tax on Luxuries (Amendment) Ordinance, 2001
State:
Karnataka
Karnataka act 005 of 2001 : Karnataka Taxation Laws (Amendment) Act, 2001
State:
Karnataka
Karnataka act 007 of 2001 : Karnataka Motor Vehicles Taxation (Amendment) Act, 2001
State:
Karnataka
Karnataka act 021 of 2001 : Karnataka Transparency in Public Procurements (Amendment) Act, 2001
State:
Karnataka
Karnataka act 034 of 2001 : Karnataka Rent Act, 1999
State:
Karnataka
Department:
Revenue Department
Karnataka act 001 of 2001 : The KARNATAKA RESERVATION OF APPOINTMENTS OR POSTS (IN THE CIVIL SERVICES OF THE STATE) FOR RURAL CANDIDATES ACT, 2000
State:
Karnataka
Date:
4 Jan 2001
Department:
Department of Personnel & Administrative Reforms
Karnataka act 001 of 2002 : Karnataka Control of Organized Crimes Act, 2000
State:
Karnataka
Department:
Home Department
Karnataka act 033 of 2001 : Karnataka Hindu Religious Institutions and Charitable Endowments Act, 1997
State:
Karnataka
Date:
26 Oct 2001
Department:
Revenue Department
Karnataka act 029 of 2001 : Karnataka State Universities Act, 2000
State:
Karnataka
Department:
Education Department
Ministry:
Ministry of Revenue
Karnataka ord 001 of 2002 : Karnataka Irrigation and Certain Other Law (Amendment) Ordinance, 2002
State:
Karnataka
Karnataka ord 006 of 2002 : Karnataka Panchayat Raj (Amendment) Ordinance, 2002
State:
Karnataka
Karnataka ord 004 of 2002 : Karnataka Agricultural Produce Marketing (Regulation) (Amendment) Ordinance, 2002
State:
Karnataka
Karnataka act 018 of 2002 : Karnataka Advocate's Welfare Fund (Amendment) Act, 2002
State:
Karnataka
Karnataka act 021 of 2002 : Karnataka Slum Areas (Improvement and Clearance) and Certain Other Law (Amendment) Act, 2002
State:
Karnataka
Karnataka ord 003 of 2002 : Karnataka Determination of Seniority of the Government Servants Promoted on the Basis of Reservation (To the Posts in the Civil Services of the State) (Amendment) Ordinance, 2002
State:
Karnataka
Karnataka act 014 of 2002 : Karnataka Shops and Commercial Establishments (Amendment) Act, 2002
State:
Karnataka
Karnataka act 006 of 2002 : Karnataka Stamp and Certain Other Law (Amendment) Act, 2002
State:
Karnataka
Karnataka act 017 of 2002 : Karnataka Stamp (Amendment) Act, 2002
State:
Karnataka
Karnataka act 015 of 2002 : Karnataka Ceiling on Government Guarantees (Amendment) Act, 2002
State:
Karnataka
Karnataka act 008 of 2002 : Karnataka Irrigation and Certain Other Law (Amendment) Act, 2002
State:
Karnataka
Karnataka act 009 of 2002 : Karnataka Irrigation and Certain Other Law (Second Amendment) Act, 2002
State:
Karnataka
Karnataka act 012 of 2002 : Karnataka Motor Vehicles Taxation and Other Law (Amendment) Act, 2002
State:
Karnataka
Karnataka act 005 of 2002 : Karnataka Taxation Laws (Amendment) Act, 2002
State:
Karnataka
Karnataka act 004 of 2002 : Karnataka Motor Vehicles Taxation (Amendment) Act, 2002
State:
Karnataka
Karnataka act 013 of 2002 : Karnataka Agricultural Produce Marketing (Regulation) (Amendment) Act, 2002
State:
Karnataka
Karnataka act 010 of 2002 : Karnataka Determination of Seniority of the Government Servants Promoted on the Basis of Reservation (To the Posts in the Civil Services of the State) Act, 2002
State:
Karnataka
Department:
Department of Department of Personnel & Administrative Reforms
Karnataka act 020 of 2002 : Karnataka State Commission for the Scheduled Castes and the Scheduled Tribes Act, 2002
State:
Karnataka
Department:
Social Welfare Department
Karnataka act 016 of 2002 : Karnataka Fiscal Responsibility Act, 2002
State:
Karnataka
Department:
Finance Department
Karnataka act 002 of 2003 : Karnataka Prohibition of Smoking and Protection of Health of Non-Smokers Act, 2001
State:
Karnataka
Department:
Department of Health & Family Welfare Department
Ministry:
Ministry of Law Department
Karnataka ord 002 of 2003 : Karnataka Irrigation (Amendment) Ordinance, 2003
State:
Karnataka
Karnataka ord 005 of 2003 : Karnataka State Universities (Amendment) Ordinance, 2003
State:
Karnataka
Karnataka ord 007 of 2003 : Karnataka Motor Vehicles Taxation (Amendment) Ordinance, 2003
State:
Karnataka
Karnataka ord 004 of 2003 : Karnataka Municipal Corporations (Amendment) Ordinance, 2003
State:
Karnataka
Karnataka ord 003 of 2003 : Karnataka Municipalities (Amendment) Ordinance, 2003
State:
Karnataka
Karnataka ord 001 of 2003 : Karnataka Sales Tax (Amendment) Ordinance, 2003
State:
Karnataka
Karnataka ord 008 of 2003 : Karnataka Electricity (Taxation On Consumption) (Amendment) Ordinance, 2003
State:
Karnataka
Karnataka act 010 of 2003 : Karnataka Court Fees and Suits Valuation (Amendment) Act, 2003
State:
Karnataka
Karnataka act 042 of 2003 : Karnataka Government Parks (Preservation) (Amendment) Act, 2003
State:
Karnataka
Karnataka act 039 of 2003 : Karnataka Municipal Corporations (Amendment) Act, 2002
State:
Karnataka
Karnataka act 021 of 2003 : Karnataka Land Revenue (Amendment) Act, 2002
State:
Karnataka
Karnataka act 033 of 2003 : Karnataka State Universities (Amendment) Act, 2003
State:
Karnataka
Karnataka act 003 of 2003 : Karnataka Tax on Entry of Goods (Amendment) Act, 2000
State:
Karnataka
Karnataka act 015 of 2003 : Karnataka Educational Institutions (Prohibition of Capitation Fee) (Amendment) Act, 2002
State:
Karnataka
Karnataka act 044 of 2003 : Karnataka Ground Water (Regulation for Protection of Sources of Drinking Water) Act, 1999
State:
Karnataka
Karnataka act 037 of 2003 : Karnataka Panchayat Raj (Amendment) Act, 2002
State:
Karnataka
Karnataka act 030 of 2003 : Karnataka Sales Tax (Amendment) Act, 2003
State:
Karnataka
Karnataka act 008 of 2003 : Karnataka Stamp and Certain other Laws (Amendment) Act, 2003
State:
Karnataka
Karnataka act 017 of 2003 : Karnataka State Civil Services (Amendment) Act, 2002
State:
Karnataka
Karnataka act 040 of 2003 : Karnataka Municipalities (Second Amendment) Act, 2002
State:
Karnataka
Karnataka act 024 of 2003 : Karnataka Municipalities (Third Amendment) Act, 2002
State:
Karnataka
Karnataka act 031 of 2003 : Karnataka Municipalities (Amendment) Act, 2003
State:
Karnataka
Karnataka act 016 of 2003 : Karnataka State Open University (Amendment) Act, 2002
State:
Karnataka
Karnataka act 025 of 2003 : Karnataka Command Areas Development (Amendment) Act, 2003
State:
Karnataka
Karnataka act 038 of 2003 : Karnataka Excise (Amendment) Act, 2003
State:
Karnataka
Karnataka act 019 of 2003 : Karnataka Home Guards (Amendment) Act, 2003
State:
Karnataka
Karnataka act 045 of 2003 : Karnataka Industries (Facilitation) Act, 2002
State:
Karnataka
Department:
Department of Commerce & Industries DepartmentDepartment of Rural Development and Panchayat Raj Department
Ministry:
Ministry of Parliamentary Affairs
Karnataka act 036 of 2003 : Karnataka Irrigation (Amendment) Act, 2003
State:
Karnataka
Karnataka act 034 of 2003 : Karnataka Land Reforms (Amendment) Act, 2003
State:
Karnataka
Karnataka act 043 of 2003 : Karnataka Medical Registration (Amendment) Act, 2003
State:
Karnataka
Karnataka act 026 of 2003 : Karnataka Prohibition of Beggary (Amendment) Act, 2002
State:
Karnataka
Karnataka act 005 of 2003 : Karnataka Municipal Corporations (Second Amendment) Act, 2002
State:
Karnataka
Karnataka act 014 of 2003 : Karnataka Secondary Education Examination Board (Amendment) Act, 2002
State:
Karnataka
Karnataka act 007 of 2003 : Karnataka Taxation Laws (Amendment) Act, 2003
State:
Karnataka
Karnataka act 022 of 2003 : Karnataka Village Offices Abolition (Amendment) Act, 2003
State:
Karnataka
Karnataka act 004 of 2003 : Karnataka Transparency in Public Procurements (Amendment) Act, 2003
State:
Karnataka
Karnataka act 009 of 2003 : Karnataka Motor Vehicles Taxation and Certain Other Law (Amendment) Act, 2003
State:
Karnataka
Karnataka act 013 of 2003 : Karnataka Repealing and Amending Act, 2002
State:
Karnataka
Date:
31 Mar 2003
Department:
Department of PARLIAMENTARY AFFAIRS
Ministry:
Ministry of Law Department
Karnataka act 041 of 2003 : Karnataka Local Fund Authorities Fiscal Responsibility Act, 2003
State:
Karnataka
Department:
Finance Department
Karnataka act 027 of 2003 : Karnataka Inland Fisheries (Conservation Development and Regulation) Act, 1996
State:
Karnataka
Department:
Animal Husbandry & Fisheries Department
Karnataka act 020 of 2004 : Karnataka Public Premises (Eviction of Unauthorised Occupants) (Amendment) Act, 2003
State:
Karnataka
Karnataka ord 002 of 2004 : Karnataka Municipal Corporations (Amendment) Ordinance, 2004
State:
Karnataka
Karnataka ord 003 of 2004 : Karnataka Municipalities (Amendment) Ordinance, 2004
State:
Karnataka
Karnataka act 005 of 2004 : Karnataka Electricity (Taxation On Consumption) (Amendment) Act, 2004
State:
Karnataka
Karnataka act 019 of 2004 : Karnataka Land Revenue (Amendment) Act, 2004
State:
Karnataka
Karnataka act 002 of 2004 : Karnataka Sales Tax and Certain Other Laws (Amendment) Act, 2004
State:
Karnataka
Karnataka act 021 of 2004 : Karnataka Souharda Sahakari (Amendment) Act, 2004
State:
Karnataka
Karnataka act 008 of 2004 : Karnataka Scheduled Castes, Scheduled Tribes and Other Backward Classes (Reservation of Appointment Etc.,) (Second Amendment) Act, 2004
State:
Karnataka
Karnataka act 013 of 2004 : Karnataka Co-operative Societies (Amendment) Act, 2004
State:
Karnataka
Karnataka act 027 of 2004 : Karnataka Excise (Amendment) Act, 2004
State:
Karnataka
Karnataka act 018 of 2004 : Karnataka Land Reforms (Amendment) Act, 2004
State:
Karnataka
Karnataka act 028 of 2004 : Karnataka Motor Vehicles Taxation (Second Amendment) Act, 2004
State:
Karnataka
Karnataka act 026 of 2004 : Karnataka Taxation Laws (Second Amendment) Act, 2004
State:
Karnataka
Karnataka act 006 of 2004 : Karnataka Motor Vehicles Taxation (Amendment) Act, 2004
State:
Karnataka
Karnataka act 023 of 2004 : Karnataka Town and Country Planning (Amendment) Act, 1998
State:
Karnataka
Karnataka act 010 of 2004 : Karnataka State Universities (Amendment) Act, 2004
State:
Karnataka
Karnataka act 001 of 2004 : Karnataka Legislature Salaries, Pensions and Allowances (Amendment) Act, 2002
State:
Karnataka
Karnataka act 017 of 2004 : Karnataka Municipal Corporations (Amendment) Law and Certain Other Law (Amendment) Act, 2004
State:
Karnataka
Karnataka act 022 of 2004 : Karnataka Agricultural Produce Marketing (Regulation) (Amendment) Act, 2004
State:
Karnataka
Karnataka act 024 of 2004 : Karnataka Selection of Candidates for Admission to Medical, Dental and Engineering Courses (Special Provisions) Act, 2004
State:
Karnataka
Department:
Education Department
Karnataka act 016 of 2004 : Karnataka Village Defence Parties (Repeal) Act, 2004
State:
Karnataka
Department:
Home Department
Karnataka act 009 of 2004 : Karnataka Veterinary, Animal and Fisheries Sciences University Act, 2004
State:
Karnataka
Department:
Animal Husbandry & Fisheries Department
Karnataka act 014 of 2004 : The KARNATAKA PROHIBITION OF CHARGING EXORBITANT INTEREST ACT 2004
State:
Karnataka
Date:
6 Mar 2004
Department:
Co-operation Department
Karnataka act 020 of 2005 : Karnataka Co-operative Textile Mills (Acquisition and Transfer) (Amendment) Act, 2004
State:
Karnataka
Karnataka ord 001 of 2005 : Karnataka Value Added Tax (Amendment) Ordinance, 2005
State:
Karnataka
Karnataka act 015 of 2005 : Karnataka Advocates Welfare Fund (Amendment) Act, 2004
State:
Karnataka
Karnataka act 012 of 2005 : Karnataka Motor Vehicles Taxation (Amendment) Act, 2005
State:
Karnataka
Karnataka act 029 of 2005 : Karnataka Land Revenue (Amendment) Act, 2005
State:
Karnataka
Karnataka act 018 of 2005 : Karnataka Public Premises (Eviction of Unauthorised Occupants) (Amendment) Act, 2005
State:
Karnataka
Karnataka act 016 of 2005 : Karnataka Souharda Sahakari (Amendment) Act, 2005
State:
Karnataka
Karnataka act 028 of 2005 : Karnataka Shops and Commercial Establishments (Amendment) Act, 2005
State:
Karnataka
Karnataka act 014 of 2005 : Karnataka Excise (Amendment) Act, 2005
State:
Karnataka
Karnataka act 004 of 2005 : Karnataka Electricity Reforms (Amendment) Act, 2005
State:
Karnataka
Karnataka act 025 of 2005 : Karnataka Entertainments Tax (Amendment) Act, 2005
State:
Karnataka
Karnataka act 007 of 2005 : Karnataka Land Reforms (Amendment) Act, 2005
State:
Karnataka
Karnataka act 017 of 2005 : Karnataka Land Reforms (Second Amendment) Act, 2005
State:
Karnataka
Karnataka act 005 of 2005 : Karnataka Municipalities and Certain other Law (Amendment) Act, 2005
State:
Karnataka
Karnataka act 006 of 2005 : Karnataka Value Added Tax (Amendment) Act, 2005
State:
Karnataka
Karnataka act 011 of 2005 : Karnataka Taxation Laws (Amendment) Act, 2005
State:
Karnataka
Karnataka act 027 of 2005 : Karnataka Value Added Tax (Second Amendment) Act, 2005
State:
Karnataka
Karnataka act 023 of 2005 : Karnataka Ministers Salaries and Allowances (Amendment) Act, 2005
State:
Karnataka
Karnataka act 001 of 2005 : Karnataka Town and Country Planning (Amendment) Act, 2004
State:
Karnataka
Karnataka act 002 of 2005 : Karnataka State Universities (Amendment) Act, 2005
State:
Karnataka
Karnataka act 024 of 2005 : Karnataka Legislature Salaries, Pensions and Allowances (Amendment) Act, 2005
State:
Karnataka
Karnataka act 030 of 2005 : Karnataka Protection of Interest of Depositors in Financial Establishments Act, 2004
State:
Karnataka
Department:
Finance Department
Karnataka act 026 of 2005 : Karnataka Conduct of Government Business in the State Legislature Act, 2005
State:
Karnataka
Date:
24 Aug 2005
Department:
Department of DEPARTMENT OF PARLIAMENTARY AFFAIRS
Karnataka act 017 of 2006 : Karnataka Legislature (Prevention of Disqualification) (Amendment) Act, 2006
State:
Karnataka
Karnataka ord 001 of 2006 : Karnataka Food Security Ordinance, 2005
State:
Karnataka
Karnataka act 018 of 2006 : Karnataka Land Revenue (Amendment) Act, 2006
State:
Karnataka
Karnataka ord 003 of 2006 : Karnataka Land Revenue (Amendment) Ordinance, 2006
State:
Karnataka
Karnataka ord 002 of 2006 : Karnataka Transparency in Public Procurements (Amendment) Ordinance, 2006
State:
Karnataka
Karnataka act 006 of 2006 : Karnataka Motor Vehicles Taxation (Amendment) Act, 2006
State:
Karnataka
Karnataka act 015 of 2006 : Karnataka Public Premises (Eviction of Unauthorised Occupants) (Second Amendment) Act, 2005
State:
Karnataka
Karnataka act 009 of 2006 : Karnataka Secondary Education Examination Board (Amendment) Act, 2006
State:
Karnataka
Karnataka act 007 of 2006 : Karnataka Stamp (Amendment) Act, 2006
State:
Karnataka
Karnataka act 004 of 2006 : Karnataka Value Added Tax (Amendment) Act, 2006
State:
Karnataka
Karnataka act 005 of 2006 : Karnataka Taxation Laws (Amendment) Act, 2006
State:
Karnataka
Karnataka act 008 of 2006 : Karnataka Professional Educational Institutions (Regulation of Admission and Determination of Fee) Act, 2006
State:
Karnataka
Department:
Education Department
Karnataka act 001 of 2007 : Karnataka Town and Country Planning and Certain Other Laws (Amendment) Act, 2004
State:
Karnataka
Karnataka act 017 of 2007 : Karnataka Land Revenue and Certain Other Laws (Amendment) Act, 2007
State:
Karnataka
Karnataka act 008 of 2007 : Karnataka Motor Vehicles Taxation (Amendment) Act, 2007
State:
Karnataka
Karnataka act 011 of 2007 : Karnataka Stamp (Amendment) Act, 2007
State:
Karnataka
Karnataka act 007 of 2007 : Karnataka Stamp (Third Amendment) Act, 2007
State:
Karnataka
Karnataka act 021 of 2007 : Karnataka Private Medical Establishments Act, 2007
State:
Karnataka
Department:
Department of Health & Family Welfare Department
Karnataka act 025 of 2007 : Karnataka Entertainments Tax (Amendment) Act, 2007
State:
Karnataka
Karnataka act 009 of 2007 : Karnataka Ports (Landing and Shipping Fees) (Amendment) Act, 2007
State:
Karnataka
Karnataka act 012 of 2007 : Karnataka Shops and Commercial Establishments (Amendment) Act, 2007
State:
Karnataka
Karnataka act 016 of 2007 : Karnataka Ayurvedic, Naturopathy, Sidda, Unani and Yoga Practitioners Registration and Medical Practitioners Miscellaneous Provisions (Amendment) Act, 2007
State:
Karnataka
Karnataka act 026 of 2007 : Karnataka High Court and Certain Other Laws (Amendment) Act, 2007
State:
Karnataka
Karnataka act 027 of 2007 : Karnataka Excise (Amendment) Act, 2007
State:
Karnataka
Karnataka act 015 of 2007 : Karnataka Land Revenue (Amendment) Act, 2007
State:
Karnataka
Karnataka act 018 of 2007 : Karnataka Land Revenue (Second Amendment) Act, 2005
State:
Karnataka
Karnataka act 010 of 2007 : Karnataka Motor Vehicles Taxation (Second Amendment) Act, 2007
State:
Karnataka
Karnataka act 006 of 2007 : Karnataka Value Added Tax (Amendment) Act, 2007
State:
Karnataka
Karnataka act 014 of 2007 : Karnataka Municipal Corporations (Amendment) Act, 2006
State:
Karnataka
Karnataka act 005 of 2007 : Karnataka Taxation Laws (Amendment) Act, 2007
State:
Karnataka
Karnataka act 002 of 2007 : Karnataka Town and Country Planning (Amendment) Act, 2005
State:
Karnataka
Karnataka act 013 of 2007 : Karnataka Transparency in Public Procurements (Amendment) Act, 2007
State:
Karnataka
Karnataka act 024 of 2007 : Karnataka State Universities (Amendment) Act, 2007
State:
Karnataka
Karnataka act 023 of 2007 : Karnataka Agricultural Produce Marketing (Regulation) (Amendment) Act, 2007
State:
Karnataka
Karnataka act 028 of 2007 : Karnataka Professional Educational Institutions (Regulation of Admission and Fixation of Fee) (Special Provisions) Act, 2007
State:
Karnataka
Department:
Education Department
Karnataka act 029 of 2007 : Karnataka State Civil Services (Regulation of Transfer of Teachers) Act, 2007
State:
Karnataka
Department:
Education Department
Ministry:
Ministry of Industries
Karnataka act 010 of 2009 : Kaginele Development Authority Act, 2009
State:
Karnataka
Department:
Department of Revenue Department
Karnataka act 001 of 2009 : Karnataka Prohibition of Violence Against Medicare Service Personnel and Damage to Property in Medicare Service Institutions Act, 2009
State:
Karnataka
Department:
Department of Health & Family Welfare Department
Ministry:
Ministry of Law Department
Karnataka act 025 of 2009 : Karnataka Rajya Dr. Gangubai Hangal Sangeetha Mattu Pradarshaka Kalegala Vishwavidyalaya Act, 2009
State:
Karnataka
Department:
Education Department
Ministry:
Ministry of Law Department
Karnataka act 011 of 2009 : Karnataka State Law University Act, 2009
State:
Karnataka
Department:
Law department
Karnataka act 013 of 2010 : Karnataka Samskrita Vishwavidyalaya Act, 2009
State:
Karnataka
Department:
Education Department
Karnataka act 026 of 2010 : Karnataka State Higher Education Council Act, 2010
State:
Karnataka
Department:
Education Department
Ministry:
Ministry of Law
Karnataka act 012 of 2010 : Karnataka Border Area Development Authority Act, 2010
State:
Karnataka
Department:
Kannada, Culture, Information & Tourism Department
Ministry:
Ministry of Govt of Maharashtra
Karnataka act 037 of 2010 : Karnataka Information Technology Investment Regions Act, 2010
State:
Karnataka
Department:
Information Technology, Bio-Technology & Science & Technology Department
Ministry:
Ministry of FINANCE
Karnataka act 027 of 2011 : Karnataka Hindu Religious Institutions and Charitable Endowments (Amendment) Act, 2011
State:
Karnataka
Karnataka act 002 of 2011 : Karnataka State Civil Services (Regulation of Transfer of Medical Officers and other Staff) Act, 2011
State:
Karnataka
Department:
Department of Health & Family Welfare Department
Karnataka act 023 of 2011 : The KARNATAKA PROFESSIONAL EDUCATIONAL INSTITUTIONS (REGULATION OF ADMISSION AND FIXATION OF FEE) (SPECIAL PROVISIONS) ACT, 2011
State:
Karnataka
Date:
2 Apr 2011
Department:
Education Department
Ministry:
Ministry of Revenue
Karnataka act 036 of 2011 : Karnataka Repealing (Regional Laws) Act, 2011
State:
Karnataka
Date:
16 Jul 2011
Department:
Department of PARLIAMENTARY AFFAIRS
Ministry:
Ministry of Law Department
Karnataka act 026 of 2011 : Karnataka Repealing and Amending (Regional Laws) Act, 2009
State:
Karnataka
Date:
26 Apr 2011
Department:
Department of PARLIAMENTARY AFFAIRS
Ministry:
Ministry of Law Department
Karnataka act 009 of 2011 : Karnataka State Public Records Act, 2010
State:
Karnataka
Department:
Kannada, Culture, Information & Tourism Department
Karnataka act 001 of 2012 : Karnataka Guarantee of Services to Citizens Act, 2011
State:
Karnataka
Department:
Department of Personnel & Administrative Reforms
Karnataka act 022 of 2011 : Karnataka Part Time Job Oriented Course Employees Absorption Act, 2011
State:
Karnataka
Date:
6 Apr 2011
Department:
Education Department
Karnataka act 025 of 2011 : Karnataka Ground Water (Regulation and Control of Development and Management) Act, 2011
State:
Karnataka
Department:
Water Resources Department
Karnataka act 012 of 2012 : Karnataka Hindu Religious Institutions and Charitable Endowments (Second Amendment) Act, 2011
State:
Karnataka
Karnataka act 036 of 2012 : Karnataka Guarantee of Services to Citizens (Amendment) Act, 2012
State:
Karnataka
Karnataka act 1 of 2012 : The KARNATAKA SAKAALA SERVICES ACT, 2011
State:
Karnataka
Date:
28 Dec 2011
Department:
Department of Personnel & Administrative Reforms
Karnataka act 023 of 2012 : The KARNATAKA PROFESSIONAL EDUCATIONAL INSTITUTIONS (REGULATION OF ADMISSION AND FIXATION OF FEE) (SPECIAL PROVISIONS) ACT, 2012
State:
Karnataka
Date:
3 May 2012
Department:
Education Department
Karnataka act 011 of 2012 : Karnataka Janapada Vishwavidyalaya Act, 2011
State:
Karnataka
Department:
Education Department
Karnataka act 008 of 2012 : Karnataka Regulation of Stone Crushers Act, 2011
State:
Karnataka
Department:
Commerce & Industries Department
Ministry:
Ministry of Finance
Karnataka act 024 of 2012 : The KARNATAKA CONFERMENT OF OWNERSHIP ON MULAGENI OR VOLAMULAGENI TENANTS ACT, 2011
State:
Karnataka
Date:
13 Jul 2012
Department:
Revenue Department
Karnataka act 010 of 2012 : Kitturu Development Authority Act, 2011
State:
Karnataka
Department:
Revenue Department
Karnataka act 064 of 2013 : Karnataka Regulation of Stone Crushers (Amendment) Act, 2013
State:
Karnataka
Karnataka act 010 of 2013 : Karnataka Nursing and Paramedical Sciences Education (Regulation) Authority Act, 2012
State:
Karnataka
Department:
Department of Health & Family Welfare Department
Karnataka act 062 of 2013 : Karnataka Civil Services (Water Resource Service) (Special Recruitment of Assistant Engineers and Junior Engineers) Act, 2013
State:
Karnataka
Department:
Water Resources Department
Karnataka act 012 of 2013 : Karnataka State Civil Services (Regulation of transfer of staff of Department of Technical College) Act, 2012
State:
Karnataka
Date:
6 Feb 2013
Department:
Education Department
Karnataka act 065 of 2013 : The KARNATAKA SCHEDULED CASTES SUB-ALLOCATION AND TRIBAL SUB-ALLOCATION (PLANNING, ALLOCATION AND UTILIZATION OF FINANCIAL RESOURCES) ACT, 2013
State:
Karnataka
Date:
26 Dec 2013
Department:
Social Welfare Department
Karnataka act 006 of 2013 : Karnataka State Civil Services (Regulation of Transfer of Staff of Department of Collegiate Education) Act, 2012
State:
Karnataka
Department:
Education Department
Karnataka act 022 of 2013 : KLE Technological University Act, 2012
State:
Karnataka
Department:
Education Department
Ministry:
Ministry of Law Department
Karnataka act 039 of 2013 : The KARNATAKA REPEALING OF CERTAIN ENACTMENTS AND REGIONAL LAWS ACT, 2013
State:
Karnataka
Date:
19 Mar 2013
Department:
Department of PARLIAMENTARY AFFAIRS
Karnataka act 009 of 2013 : Karnataka Lifts, Escalators and Passenger Conveyors Act, 2012
State:
Karnataka
Department:
Energy Department
Karnataka act 019 of 2013 : Karnataka Daily Wage Employees Welfare Act, 2012
State:
Karnataka
Department:
Department of Department of Personnel & Administrative Reforms
Karnataka act 050 of 2013 : The KARNATAKA PROFESSIONAL EDUCATIONAL INSTITUTIONS (REGULATION OF ADMISSION AND FIXATION OF FEE) (SPECIAL PROVISIONS) ACT, 2013
State:
Karnataka
Date:
24 Jun 2013
Department:
Education Department
Karnataka act 033 of 2013 : Karnataka Sugarcane (Regulation of Purchase and Supply) Act, 2013
State:
Karnataka
Department:
Commerce & Industries Department
Karnataka act 002 of 2013 : Karnataka State Commission for Safai Karmacharis Act, 2012
State:
Karnataka
Department:
Social Welfare Department
Karnataka act 056 of 2013 : Karnataka Oil Palm (Regulation of Cultivation, Production and Processing) Act, 2013
State:
Karnataka
Date:
9 Aug 2013
Department:
Horticulture Department
Karnataka act 007 of 2014 : Karnataka Private Aided Educational Institutions Employees (Regulation of Pay, Pension and Other Benefits) Act, 2014
State:
Karnataka
Department:
Education Department
Karnataka act 038 of 2014 : The KARNATAKA LAND GRABBING PROHIBITION ACT, 2011
State:
Karnataka
Date:
9 Oct 2014
Department:
Revenue Department
Ministry:
Ministry of Law Department
Karnataka act 029 of 2014 : The KARNATAKA PROFESSIONAL EDUCATIONAL INSTITUTIONS (REGULATION OF ADMISSION AND FIXATION OF FEE) (SPECIAL PROVISIONS) ACT, 2014
State:
Karnataka
Date:
28 Aug 2014
Department:
Education Department
Karnataka act 032 of 2014 : The KARNATAKA TANK CONSERVATION AND DEVELOPMENT AUTHORITY ACT, 2014
State:
Karnataka
Date:
2 Sep 2014
Department:
Water Resources Department
Karnataka act 26 of 2015 : The KARNATAKA COMPULSORY SERVICE 1 XXX1 . BY CANDIDATES COMPLETED MEDICAL COURSES ACT, 2012
State:
Karnataka
Date:
28 May 2015
Department:
Department of Health & Family Welfare Department
Karnataka act 025 of 2015 : The KARNATAKA ESSENTIAL SERVICES MAINTENANCE ACT, 2013
State:
Karnataka
Date:
19 May 2015
Department:
Transport Department
Karnataka act 022 of 2015 : The KANNADA LANGUAGE LEARNING ACT, 2015
State:
Karnataka
Date:
29 Apr 2015
Department:
Education Department
Karnataka act 010 of 2015 : The KARNATAKA LAKE CONSERVATION AND DEVELOPMENT AUTHORITY ACT, 2014
State:
Karnataka
Date:
3 Mar 2015
Department:
Forest, Environment & Ecology Department
Karnataka act 021 of 2015 : The KARNATAKA TOURISM TRADE (FACILITATION AND REGULATION) ACT, 2015
State:
Karnataka
Date:
30 Apr 2015
Department:
Kannada, Culture, Information & Tourism Department
Karnataka act 016 of 2016 : The KARNATAKA STATE RURAL DEVELOPMENT AND PANCHAYAT RAJ UNIVERSITY ACT, 2016
State:
Karnataka
Date:
23 Jul 2016
Department:
Rural Development and Panchayat Raj Department
Karnataka act 001 of 2016 : The KARNATAKA STATE MOTOR VEHICLE (SPECIAL PROVISIONS) ACT, 2015
State:
Karnataka
Date:
10 Feb 2016
Department:
Transport Department
Karnataka act 014 of 2016 : The KRANTIVEERA SANGOLLI RAYANNA KSHETRA DEVELOPMENT AUTHORITY ACT, 2016
State:
Karnataka
Date:
29 Apr 2016
Department:
Social Welfare Department
Ministry:
Ministry of EDUCATION
Karnataka act 046 of 2017 : The KARNATAKA PREVENTION AND ERADICATION OF INHUMAN EVIL PRACTICES AND BLACK MAGIC ACT, 2017
State:
Karnataka
Date:
6 Dec 2017
Department:
Social Welfare Department
Karnataka act 004 of 2017 : The KARNATAKA ALTERATION OF NAMES OF CERTAIN PLACES ACT, 2016
State:
Karnataka
Date:
31 Dec 2016
Department:
Revenue Department
Karnataka act 045 of 2017 : The KARNATAKA STATE ROAD SAFETY AUTHORITY ACT, 2017
State:
Karnataka
Date:
6 Dec 2017
Department:
Transport Department
Karnataka act 041 of 2017 : The KARNATAKA MARITIME BOARD ACT, 2015
State:
Karnataka
Date:
11 Aug 2017
Department:
Public Works, Ports and Inland Water Transport Department
Karnataka act 009 of 2017 : The KARNATAKA STATE CIVIL SERVICES (REGULATION OF TRANSFERS AND POSTINGS OF FOREST OFFICERS AND OTHER OFFICIALS) ACT, 2016
State:
Karnataka
Date:
4 Jan 2017
Department:
Forest, Environment & Ecology Department
Karnataka act 044 of 2017 : The Karnataka Public Safety (Measures) Enforcement Act, 2017
State:
Karnataka
Date:
6 Dec 2017
Department:
Home Department
Karnataka act 047 of 2017 : The KARNATAKA REPEALING OF CERTAIN ENACTMENTS ACT, 2017
State:
Karnataka
Date:
8 Dec 2017
Department:
Department of PARLIAMENTARY AFFAIRS
Ministry:
Ministry of Law Department
Karnataka act 027 of 2017 : The KARNATAKA GOODS AND SERVICES TAX ACT, 2017
State:
Karnataka
Date:
27 Jun 2019
Department:
Finance Department
Karnataka act 010 of 2018 : The KARNATAKA AADHAAR (TARGETED DELIVERY OF FINANCIAL AND OTHER SUBSIDIES, BENEFITS AND SERVICES) ACT, 2018
State:
Karnataka
Date:
7 Mar 2018
Department:
Department of Department of Personnel & Administrative Reforms
Karnataka act 018 of 2018 : The KHAJA BANDANAWAZ UNIVERSITY ACT, 2018
State:
Karnataka
Date:
19 Apr 2018
Department:
Education Department
Karnataka act 021 of 2018 : The KARNATAKA EXTENSION OF CONSEQUENTIAL SENIORITY TO GOVERNMENT SERVANTS PROMOTED ON THE BASIS OF RESERVATION (TO THE POSTS IN THE CIVIL SERVICES OF THE STATE) ACT, 2017
State:
Karnataka
Date:
14 Jun 2018
Department:
Department of Department of Personnel & Administrative Reforms
Karnataka act 026 of 2020 : The KARNATAKA EPIDEMIC DISEASES ACT, 2020.
State:
Karnataka
Date:
19 Oct 2020
Department:
Health & Family Welfare Department
Karnataka act 034 of 2021 : The Karnataka Prison Development Board Act, 2021.
State:
Karnataka
Date:
7 Oct 2021
Department:
Home Department
Karnataka act 001 of 2021 : The Karnataka Prevention of Slaughter and Preservation of Cattle Act, 2020.
State:
Karnataka
Date:
15 Feb 2021
Department:
Animal Husbandry & Fisheries Department
Karnataka act 042 of 2021 : The Karnataka Religious Structures (Protection) Act, 2021.
State:
Karnataka
Date:
22 Oct 2021
Department:
Revenue Department
Karnataka act 017 of 2021 : The Karnataka Krishna basin Development Authority (Repeal) Act, 2021.
State:
Karnataka
Date:
5 Apr 2021
Department:
Water Resources Department
Karnataka act 014 of 2022 : The Karnataka Civil Services (Validation of Selection and appointment of 2011 batch Gazettedprobationers) Act, 2022.
State:
Karnataka
Date:
14 Mar 2022
Department:
Department of Department of Personnel & Administrative Reforms
Karnataka act 005 of 2023 : The KARNATAKA SPECIAL INVESTMENT REGION ACT, 2022
State:
Karnataka
Date:
12 Jan 2023
Department:
Commerce & Industries Department
Karnataka act 020 of 2023 : The KISHKINDA UNIVERSITY ACT, 2022
State:
Karnataka
Date:
16 Mar 2023
Department:
Education Department
Karnataka act 028 of 2023 : The Karnataka Conduct of Government Litigation Act, 2023
State:
Karnataka
Date:
27 Jul 2023
Department:
Law department
Karnataka act 013 of 2023 : The KANNADA LANGUAGE COMPREHENSIVE DEVELOPMENT ACT, 2022
State:
Karnataka
Date:
10 Mar 2023
Department:
Kannada, Culture, Information & Tourism Department
Karnataka act 001 of 2023 : The KARNATAKA SCHEDULED CASTES AND SCHEDULED TRIBES (RESERVATION OF SEATS IN EDUCATIONAL INSTITUTIONS AND OF APPOINTMENTS OR POSTS IN THE SERVICES UNDER THE STATE) ACT, 2022
State:
Karnataka
Date:
23 Jan 2023
Department:
Social Welfare Department
Karnataka act 013 of 2024 : The KARNATAKA MOTOR TRANSPORT AND OTHER ALLIED WORKERS SOCIAL SECRUITY AND WELFARE RULES, 2024
State:
Karnataka
Date:
7 Mar 2024
Department:
Labour Department
Karnataka act 031 of 2025 : The KARNATAKA ANIMAL FEED (REGULATION OF MANUFACTURE AND QUALITY CONTROL) ACT, 2025
State:
Karnataka
Date:
5 Apr 2025
Department:
Animal Husbandry & Fisheries Department
Karnataka act 015 of 2025 : The KARNATAKA MICRO LOAN AND SMALL LOAN (PREVENTION OF COERCIVE ACTIONS) ACT, 2025
State:
Karnataka
Date:
24 Mar 2025
Department:
Finance Department
Karnataka act 008 of 2025 : The KARNATAKA TOURISM ROPEWAYS ACT, 2024
State:
Karnataka
Date:
9 Jan 2025
Department:
Kannada, Culture, Information & Tourism Department
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