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Acts
Karnataka
J
Karnataka Acts Starting With J
Karnataka act 043 of 2013 : J.S.S. Science and Technology University Act, 2013
State:
Karnataka
Department:
Education Department
Karnataka act 020 of 2018 : The JAGATH UNIVERSITY ACT, 2018
State:
Karnataka
Date:
19 Apr 2018
Department:
Education Department
Ministry:
Ministry of Vidhai
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