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Home
Acts
Karnataka
C
Karnataka Acts Starting With C
Karnataka act 031 of 2004 : Child Marriage Restraint (Karnataka Amendment) Act, 2004
State:
Karnataka
Karnataka act 045 of 2013 : The C.M.R UNIVERSITY ACT, 2013
State:
Karnataka
Date:
25 Mar 2013
Department:
Education Department
Ministry:
Ministry of Vidhai
Karnataka act 003 of 2018 : The CHALUKYAS HERITAGE AREA MANAGEMENT AUTHORITY ACT, 2017
State:
Karnataka
Date:
22 Feb 2018
Department:
Kannada, Culture, Information & Tourism Department
Ministry:
Ministry of FINANCE
Karnataka act 037 of 2021 : The Chanakya University Act, 2021.
State:
Karnataka
Date:
11 Oct 2021
Department:
Education Department
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