Karnataka Acts Starting With B

Karnataka act 036 of 1964 : Bangalore Water Supply and Sewerage Act, 1964
State: Karnataka Department: Urban Development Department
Karnataka act 012 of 1976 : Bangalore Development Authority Act, 1976
State: Karnataka Department: Department of Urban Development Department
Karnataka act 013 of 1980 : Bangalore City Civil Court Act, 1979
State: Karnataka Department: Law department
Karnataka act 039 of 1985 : The BANGALORE METROPOLITAN REGION DEVELOPMENT AUTHORITY ACT, 1985
State: Karnataka Date: 18 Oct 1985 Department: Urban Development Department
Karnataka act 038 of 1994 : Bayaluseeme Development Board Act, 1994
State: Karnataka Department: Department of Planning, Programe Monitoring and Statistics Department
Karnataka act 018 of 1996 : Bangalore Palace (Acquisition and Transfer) Act, 1996
State: Karnataka Department: Department of Department of Personnel & Administrative Reforms
Karnataka act 002 of 1996 : Bangalore City Planning Area Zonal Regulations (Amendment and Validation) Act, 1996
State: Karnataka Department: Urban Development Department
Karnataka ord 009 of 2001 : Bangalore Development Authority and Certain Other Law (Amendment) Ordinance, 2001
State: Karnataka
Karnataka act 019 of 2002 : Bangalore Development Authority and Certain other Law (Amendment) Act, 2002
State: Karnataka
Karnataka act 019 of 2005 : Bangalore Development Authority (Amendment) Act, 2005
State: Karnataka
Karnataka act 008 of 2005 : Bangalore Metropolitan Region Development Authority (Amendment) Act, 2005
State: Karnataka
Karnataka act 013 of 2005 : Basavakalyan Development Board Act, 2005
State: Karnataka Department: Revenue Department
Karnataka act 008 of 2018 : The BANAVASI DEVELOPMENT AUTHORITY ACT, 2018
State: Karnataka Date: 7 Mar 2018 Department: Revenue Department
Karnataka act 015 of 2023 : The BMS UNIVERSITY ACT, 2023
State: Karnataka Date: 16 Mar 2023 Department: Education Department
Karnataka act 006 of 2023 : The BENGALURU METROPOLITAN LAND TRANSPORT AUTHORITY ACT, 2022
State: Karnataka Date: 12 Jan 2023 Department: Urban Development Department
Karnataka act 004 of 2024 : The BASAVANABAGEWADI DEVELOPMENT AUTHORITY ACT, 2024
State: Karnataka Date: 8 Jan 2025 Department: Revenue Department