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  1. Home
  2. Acts
  3. Karnataka
  4. A

Karnataka Acts Starting With A

karnataka act 007 of 1962 : Ancient and Historical Monuments and Archeological Sites and Ramains Act, 1961
State: Karnataka
karnataka act 009 of 1962 : Ayurvedic, Naturopathy, Iddha, Unani and Yoga Practitioners' Registration and Medical Practitioners' Miscellaneous Provisions Act, 1961
State: Karnataka
karnataka act 017 of 1973 : Apartment Ownership Act, 1972
State: Karnataka
Karnataka act 034 of 2010 : Alliance University Act, 2010
State: Karnataka Department: Education Department
Karnataka act 014 of 2010 : Azim Premji University Act, 2010
State: Karnataka Department: Education Department
Karnataka act 018 of 2013 : Adichunchanagiri University Act, 2012
State: Karnataka Department: Education Department
Karnataka act 021 of 2013 : Amrutha Sinchana Spiritual University Act, 2012
State: Karnataka Department: Education Department Ministry: Ministry of Vidhai
Karnataka act 044 of 2013 : Arka University Act, 2012
State: Karnataka Department: Education Department
Karnataka act 016 of 2018 : The AMITY UNIVERSITY ACT, 2018
State: Karnataka Department: Education Department
Karnataka act 022 of 2021 : The the Atria University Act, 2020.
State: Karnataka Date: 16 Apr 2021 Department: Education Department
Karnataka act 021 of 2023 : The ACHARYA UNIVERSITY ACT, 2022
State: Karnataka Date: 31 Mar 2023 Department: Education Department
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