Jharkhand Acts Starting With R

Jharkhand act 011 of 1948 : The Ranchi District Aboriginal Raiyats Agricultural Lands Restoration Act,1947
State: Jharkhand Date: 23 Jan 1948 Department: Department of Revenue,Registration and Land Reforms Department, Government of Jharkhand
Jharkhand act 001 of 1948 : The RANCHI DISTRICT TANA BHAGAT RAIYATS AGRICULTURAL LANDS RESTORATION ACT, 1947.
State: Jharkhand Date: 23 Jan 1948 Department: Department of Agriculture, Animal Husbandry and Co-operative Department, Government of Jharkhand
Jharkhand act 041 of 1988 : The Religious Institutions (Prevention of Misuse) Act, 1988
State: Jharkhand Department: Department of Home, Prison and Disaster Management Department, Government of Jharkhand
Jharkhand act 020 of 2006 : Rajendra Institute of Medical Sciences (Amendment) Act, 2006
State: Jharkhand
Jharkhand act 030 of 2013 : The THE RIGHT TO FAIR COMPENSATION AND TRANSPARENCY IN LAND ACQUISITION, REHABILITATION AND RESETTLEMENT ACT, 2013
State: Jharkhand Date: 26 Sep 2013 Department: Department of Revenue,Registration and Land Reforms Department, Government of Jharkhand
Jharkhand act 016 of 2016 : The Real Estate (Regulation & Development) Act, 2016
State: Jharkhand Date: 26 Mar 2016 Department: Department of Urban Development and Housing Department, Government of Jharkhand Ministry: Ministry of Parliamentary Affairs
Jharkhand act 011 of 2018 : The RADHA GOVIND UNIVERSITY ACT, 2018
State: Jharkhand Date: 11 Oct 2018 Department: Department of Higher Technical Education and Skill Development Department, Government of Jharkhand Ministry: Ministry of Revenue
Jharkhand act 010 of 2018 : The RAMCHANDRA CHANDRAVANSI UNIVERSITY ACT, 2018
State: Jharkhand Date: 19 Sep 2018 Department: Department of Higher Technical Education and Skill Development Department, Government of Jharkhand
Jharkhand act 022 of 2018 : The Ram Krishna Dharmarth Foundation (RKDF) University Act, 2018
State: Jharkhand Date: 6 Dec 2018 Department: Department of Higher Technical Education and Skill Development Department, Government of Jharkhand Ministry: Ministry of Revenue
Jharkhand act 007 of 2018 : The RFCTLARR Amendment Act 2018
State: Jharkhand Date: 26 Jun 2018 Department: Department of Revenue,Registration and Land Reforms Department, Government of Jharkhand