All
All
Parallel
Title
Appellant
Respondent
Lawyer
Parallel Search is an AI-driven legal research functionality that uses natural language understanding to find conceptually relevant case law, even without exact keyword matches.
Hi, I'm AMICUS. Your GPT powered virtual legal assistant.
Let's chat.
Log in
Sign Up
Select Country
India
UK
&
Ireland
AMICUS AI
CaseIQ
Keyword Research
Parallel Search
Browse
Commentaries
Columns
My Project
New chat
Federal
U.S. Supreme Court
Federal Circuit
1st Circuit
2d Circuit
3d Circuit
4th Circuit
5th Circuit
6th Circuit
7th Circuit
8th Circuit
9th Circuit
10th Circuit
11th Circuit
Court of Appeals for the D.C. Circuit
Board of Immigration Appeals
Special Courts
Bankruptcy
State
Alabama
Alaska
Arkansas
Arizona
California
Colorado
Connecticut
Delaware
District Of Columbia
Florida
Georgia
Guam
Hawaii
Iowa
Idaho
Illinois
Indiana
Kansas
Kentucky
Louisiana
Massachusetts
Maryland
Maine
Michigan
Minnesota
Missouri
Mississippi
Montana
Nebraska
North Carolina
North Dakota
New Hampshire
New Jersey
Northern Mariana Islands
New Mexico
Nevada
New York
Ohio
Oklahoma
Oregon
Pennsylvania
Puerto Rico
Rhode Island
South Carolina
South Dakota
Tennessee
Texas
Utah
Virginia
Vermont
Washington
Wisconsin
West Virginia
Wyoming
Home
Acts
Jharkhand
P
Jharkhand Acts Starting With P
Jharkhand act 004 of 1936 : The PAYMENT OF WAGES ACT, 1936
State:
Jharkhand
Date:
23 Apr 1936
Department:
Department of Labour Employment and Training Department, Government of Jharkhand
Ministry:
Ministry of Revenue
Jharkhand act 039 of 1972 : The Payment of Gratuity Act, 1972
State:
Jharkhand
Date:
21 Aug 1972
Department:
Department of Labour Employment and Training Department, Government of Jharkhand
Jharkhand act 005 of 1987 : The Prevention of Defacement of Property Act 1987
State:
Jharkhand
Date:
14 Apr 1987
Department:
Department of Building Construction Department, Government of Jharkhand
Ministry:
Ministry of Forest
Jharkhand act 010 of 1994 : The Protection of Human Rights Act 1993
State:
Jharkhand
Date:
8 Jan 1994
Department:
Department of Home, Prison and Disaster Management Department, Government of Jharkhand
jharkhand act 003 of 2003 : Prohibition of Smoking and Non-Smokers Health Protection Act, 2002
State:
Jharkhand
Jharkhand act 006 of 2007 : The PROHIBITION OF CHILD MARRIAGE ACT, 2006
State:
Jharkhand
Date:
10 Jan 2007
Department:
Department of Women,Child Development and Social Security Department, Government of Jharkhand
Jharkhand act 011 of 2016 : The PRAGYAN INTERNATIONAL UNIVERSITY ACT, 2016
State:
Jharkhand
Date:
13 May 2016
Department:
Department of Higher Technical Education and Skill Development Department, Government of Jharkhand
×