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Acts
Jharkhand
N
Jharkhand Acts Starting With N
Jharkhand act 004 of 2010 : The National University of Study and Research in Law, Ranchi, Act, 2010
State:
Jharkhand
Date:
16 Apr 2008
Department:
Department of Higher Technical Education and Skill Development Department, Government of Jharkhand
Jharkhand act 020 of 2013 : The National Food Security Act, 2013
State:
Jharkhand
Date:
10 Sep 2013
Department:
Department of Food Public Distribution and Consumer Affairs Department, Government of Jharkhand
Jharkhand act 011 of 2018 : The NETAJI SUBHAS UNIVERSITY ACT, 2018
State:
Jharkhand
Date:
19 Sep 2018
Department:
Department of Higher Technical Education and Skill Development Department, Government of Jharkhand
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