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Home
Acts
Jharkhand
M
Jharkhand Acts Starting With M
Jharkhand act 011 of 1948 : The MINIMUM WAGES ACT, 1948
State:
Jharkhand
Date:
15 Mar 1948
Department:
Department of Labour Employment and Training Department, Government of Jharkhand
Jharkhand act 067 of 1957 : The Mines and Minerals (Development and Regulation) Act, 1957
State:
Jharkhand
Date:
28 Dec 1957
Department:
Department of Mines and Geology Department, Government of Jharkhand
Jharkhand act 027 of 1961 : The MOTOR TRANSPORT WORKERS ACT, 1961
State:
Jharkhand
Date:
20 May 1961
Department:
Department of Labour Employment and Training Department, Government of Jharkhand
Ministry:
Ministry of Finance
Jharkhand act 053 of 1961 : The MATERNITY BENEFIT ACT, 1961
State:
Jharkhand
Date:
12 Dec 1961
Department:
Department of Labour Employment and Training Department, Government of Jharkhand
Jharkhand act 059 of 1988 : The MOTOR VEHICLES ACT, 1988
State:
Jharkhand
Date:
14 Oct 1988
Department:
Department of Transport Department, Government of Jharkhand
Ministry:
Ministry of General Administration
Jharkhand act 042 of 2005 : The Mahatma Gandhi National Rural Employement Guarantee Act, 2005
State:
Jharkhand
Date:
5 Sep 2005
Department:
Department of Rural Development Department, Government of Jharkhand
Jharkhand act 027 of 2006 : The MICRO, SMALL AND MEDIUM ENTERPRISES DEVELOPMENT ACT, 2006
State:
Jharkhand
Date:
16 Jun 2006
Department:
Department of Industry Department, Government of Jharkhand
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