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Acts
Jharkhand
L
Jharkhand Acts Starting With L
Jharkhand act 001 of 2010 : The Legal Metrology Act, 2009
State:
Jharkhand
Date:
13 Jan 2010
Department:
Department of Food Public Distribution and Consumer Affairs Department, Government of Jharkhand
Jharkhand act 020 of 2010 : The LAW UNIVERSITY ACT-2010The AMENDMENT 2012
State:
Jharkhand
Date:
13 Apr 2010
Department:
Department of Higher Technical Education and Skill Development Department, Government of Jharkhand
Ministry:
Ministry of Govt of Maharashtra
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