All
All
Parallel
Title
Appellant
Respondent
Lawyer
Parallel Search is an AI-driven legal research functionality that uses natural language understanding to find conceptually relevant case law, even without exact keyword matches.
Hi, I'm AMICUS. Your GPT powered virtual legal assistant.
Let's chat.
Log in
Sign Up
Select Country
India
UK
&
Ireland
AMICUS AI
CaseIQ
Keyword Research
Parallel Search
Browse
Commentaries
Columns
My Project
New chat
Federal
U.S. Supreme Court
Federal Circuit
1st Circuit
2d Circuit
3d Circuit
4th Circuit
5th Circuit
6th Circuit
7th Circuit
8th Circuit
9th Circuit
10th Circuit
11th Circuit
Court of Appeals for the D.C. Circuit
Board of Immigration Appeals
Special Courts
Bankruptcy
State
Alabama
Alaska
Arkansas
Arizona
California
Colorado
Connecticut
Delaware
District Of Columbia
Florida
Georgia
Guam
Hawaii
Iowa
Idaho
Illinois
Indiana
Kansas
Kentucky
Louisiana
Massachusetts
Maryland
Maine
Michigan
Minnesota
Missouri
Mississippi
Montana
Nebraska
North Carolina
North Dakota
New Hampshire
New Jersey
Northern Mariana Islands
New Mexico
Nevada
New York
Ohio
Oklahoma
Oregon
Pennsylvania
Puerto Rico
Rhode Island
South Carolina
South Dakota
Tennessee
Texas
Utah
Virginia
Vermont
Washington
Wisconsin
West Virginia
Wyoming
Home
Acts
Jharkhand
I
Jharkhand Acts Starting With I
Jharkhand act 001 of 1917 : The INLAND VESSELS ACT, 1917
State:
Jharkhand
Department:
Department of Transport Department, Government of Jharkhand
Jharkhand act 016 of 1927 : The Indian Forest Act, 1927
State:
Jharkhand
Date:
21 Sep 1927
Department:
Department of Forest Environment and Climate Change Department, Government of Jharkhand
Jharkhand act 020 of 1946 : The INDUSTRIAL EMPLOYMENT (STANDING ORDERS) ACT, 1946
State:
Jharkhand
Date:
23 Apr 1946
Department:
Department of Labour Employment and Training Department, Government of Jharkhand
Jharkhand act 014 of 1947 : The INDUSTRIAL DISPUTES ACT 1947
State:
Jharkhand
Date:
11 Mar 1947
Department:
Department of Labour Employment and Training Department, Government of Jharkhand
Jharkhand act 030 of 1979 : The INTER-STATE MIGRANT WORKMEN (REGULATION OF EMPLOYMENT
State:
Jharkhand
Date:
11 Jun 1979
Department:
Department of Labour Employment and Training Department, Government of Jharkhand
Ministry:
Ministry of Vidhai
Jharkhand act 002 of 2004 : The Indian Toll (Jharkhand Amendment Act, 2002)
State:
Jharkhand
Date:
26 Mar 2004
Department:
Department of Road Construction Department, Government of Jharkhand
×