Jharkhand Acts Starting With C

Jharkhand act 006 of 1908 : The Chota Nagpur Tenancy Act,1908
State: Jharkhand Date: 11 Nov 1908 Department: Department of Revenue,Registration and Land Reforms Department, Government of Jharkhand
Jharkhand act 001 of 1929 : The Chota Nagpur Tenure-Holders' Rent Account Act,1929
State: Jharkhand Date: 19 May 1929 Department: Department of Revenue,Registration and Land Reforms Department, Government of Jharkhand Ministry: Ministry of Law Department
Jharkhand act 037 of 1970 : The CONTRACT LABOUR (REGULATION AND ABOLITION) ACT, 1970
State: Jharkhand Date: 5 Sep 1970 Department: Department of Labour Employment and Training Department, Government of Jharkhand
Jharkhand act 061 of 1986 : The CHILD LABOUR (PROHIBITION AND REGULATION) ACT, 1986
State: Jharkhand Date: 23 Dec 1986 Department: Department of Labour Employment and Training Department, Government of Jharkhand
Jharkhand act 068 of 1986 : The Consumer Protection Act, 1986
State: Jharkhand Date: 24 Dec 1986 Department: Department of Food Public Distribution and Consumer Affairs Department, Government of Jharkhand Ministry: Ministry of Law Department
Jharkhand act 004 of 2006 : The COMMISSIONS FOR PROTECTION OF CHILD RIGHTS ACT, 2005
State: Jharkhand Date: 20 Jan 2006 Department: Department of Women,Child Development and Social Security Department, Government of Jharkhand Ministry: Ministry of Law Department
Jharkhand act 012 of 2007 : The CODE OF CRIMINAL PROCEDURE (JHARKHAND AMENDMENT) ACT,2006
State: Jharkhand Date: 4 Oct 2007 Department: Department of Home, Prison and Disaster Management Department, Government of Jharkhand
jharkhand co-operative societies act 2008 : Co-operative Societies Act, 2008
State: Jharkhand
Jharkhand act 035 of 2016 : The CHILD LABOUR (PROHIBITION AND REGULATION) AMENDMENT ACT, 2016
State: Jharkhand Department: Department of Labour Employment and Training Department, Government of Jharkhand
Jharkhand act 002 of 2016 : The Code of Criminal Procedure (Amendment) Act, 2011
State: Jharkhand Department: Department of Home, Prison and Disaster Management Department, Government of Jharkhand
Jharkhand act 013 of 2018 : The CAPITAL UNIVERSITY ACT, 2018
State: Jharkhand Date: 11 Oct 2018 Department: Department of Higher Technical Education and Skill Development Department, Government of Jharkhand Ministry: Ministry of Excise and Taxation